Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Infrastructure Development (Amendment) Act, 2014 01 of 2014 CONTENTS 1. Short title and commencement 2. Amendment of Section 3 3. Amendment of Section 9 Tamil Nadu Infrastructure Development (Amendment) Act, 2014 01 of 2014 PREAMBLE An Act to amend the Tamil Nadu Infrastructure Development Act, 2012. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Sixty-fifth Year of the Republic of India as follows:-- 1. Received the Assent of the Governor of Tamil Nadu on February 26, 2014 -- Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No. 46, pages 2, dated February 26, 2014. 1. Short title and commencement :- (1) This Act may be called the Tamil Nadu Infrastructure Development (Amendment) Act, 2014. (2) It shall come into force at once. 2. Amendment of Section 3 :- In Section 3 of the Tamil Nadu Infrastructure Development Act, 2012 (Tamil Nadu Act 22 of 2012) (hereinafter referred to as the principal Act), in sub-section (3), after Clause (k), the following Clause shall be inserted, namely :-- "(kk) the Secretary to Government, Agriculture Department, ex- officio;". 3. Amendment of Section 9 :- In Section 9 of the principal Act, in sub-section (2), after Clause (j), the following Clause shall be inserted, namely:-- "(jj) the Secretary to Government, Agriculture Department, ex- officio;".