Tamil Nadu Payment Of Salaries (Second Amendment) Act, 2010

S Tamil Nadu 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Payment Of Salaries (Second Amendment) Act, 2010 31 of 2010 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 12 Tamil Nadu Payment Of Salaries (Second Amendment) Act, 2010 31 of 2010 An Act further to amend the Tamil Nadu Payment of Salaries Act, 1951. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Sixty-first Year of the Republic of India as follows:-- 1. Received the Assent of the Governor of Tamil Nadu on November 26, 2010 -- Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No.363, pages 208, dated November 29, 2010. Statement of Objects and Reasons : Refer T.N. Bill No.29/2010 -- 2010 (2) CTAR page 1.142 1. Short Title And Commencement :- (1) This Act may be called the Tamil Nadu Payment of Salaries (Second Amendment) Act, 2010. (2) It shall come into force at once. 2. Amendment Of Section 12 :- In Section 12 of the Tamil Nadu Payment of Salaries Act, 1951 (Tamil Nadu Act 20 of 1951), in sub-section (2-AA), for the expression "one lakh rupees", the expression "two lakh rupees " shall be substituted.

Act Metadata
  • Title: Tamil Nadu Payment Of Salaries (Second Amendment) Act, 2010
  • Type: S
  • Subtype: Tamil Nadu
  • Act ID: 23337
  • Digitised on: 13 Aug 2025