Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Physical Education And Sports University (Amendment) Act, 2007 14 of 2007 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 54 3. Validation Tamil Nadu Physical Education And Sports University (Amendment) Act, 2007 14 of 2007 An Act to amend the Tamil Nadu Physical Education and Sports University Act, 2004. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-eighth Year of the Republic of India as follows:-- 1. Received the Assent of the Governor of Tamil Nadu on the June 6, 2007 -- Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No. 157, page 47, dated June 8, 2007. 1. Short Title And Commencement :- (1) This Act may be called the Tamil Nadu Physical Education and Sports University (Amendment) Act, 2007. (2) It shall be deemed to have come into force on the 15th day of March 2006. 2. Amendment Of Section 54 :- In Section 54 of the Tamil Nadu Physical Education and Sports University Act, 2004 (Tamil Nadu Act 9 of 2005) (hereinafter referred to as the principal Act), in sub-section (1), for the expression "one year ", the expression "two years " shall be substituted. 3. Validation :- Notwithstanding anything contained in the principal Act, the committees constituted under sub-section (5) of Section 54 or continued as such committees during the period commencing on the 15th day of March 2006 and ending with the date of publication of the Tamil Nadu Physical Education and Sports University (Amendment) Act, 2007 in the Tamil Nadu Government Gazette shall be deemed to have been validly constituted or continued in accordance with law, and any power exercised or duty performed by such committees during that period shall be deemed to have been validly exercised or performed by the committees, as if the principal Act as amended by this Act had been in force at all material times.