Tamil Nadu Prohibition Of Forcible Conversion Of Religion (Repeal) Act, 2006

S Tamil Nadu 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tamil Nadu Prohibition Of Forcible Conversion Of Religion (Repeal) Act, 2006 10 of 2006 CONTENTS 1. Short Title And Commencement 2. Repeal Tamil Nadu Prohibition Of Forcible Conversion Of Religion (Repeal) Act, 2006 10 of 2006 An Act to repeal the Tamil Nadu Prohibition of Forcible Conversion of Religion Act, 2002. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-seventh Year of the Republic of India as follows:-- 1. Received the Assent of the Governor of Tamil Nadu on June 6, 2006 -- Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No. 131, page 36, dated June 7, 2006. 1. Short Title And Commencement :- (1) This Act may be called the Tamil Nadu Prohibition of Forcible Conversion of Religion (Repeal) Act, 2006. (2) It shall be deemed to have come into force on the 18th day of May 2004. 2. Repeal :- The Tamil Nadu Prohibition of Forcible Conversion of Religion Act, 2002 (Tamil Nadu Act 56 of 2002) is hereby repealed.

Act Metadata
  • Title: Tamil Nadu Prohibition Of Forcible Conversion Of Religion (Repeal) Act, 2006
  • Type: S
  • Subtype: Tamil Nadu
  • Act ID: 23360
  • Digitised on: 13 Aug 2025