Thiruvalluvar University (Amendment) Act, 2006

S Tamil Nadu 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Thiruvalluvar University (Amendment) Act, 2006 3 of 2006 CONTENTS 1. Short Title 2. Amendment Of Section 12 Thiruvalluvar University (Amendment) Act, 2006 3 of 2006 An Act further to amend the Thiruvalluvar University Act, 2002. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-sixth Year of the Republic of India as follows:-- 1. Received the Assent of the Governor of Tamil Nadu on the February 2, 2006 -- Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No.37, page 7, dated February 3, 2006. 1. Short Title :- This Act may be called the Thiruvalluvar University (Amendment) Act, 2006. 2. Amendment Of Section 12 :- In Section 12 of the Thiruvalluvar University Act, 2002 (Tamil Nadu Act 32 of 2002), in sub-section (3), for the expression "shall not be eligible for a second term in the same University", the expression "shall be eligible for re-appointment for a further period of three years " shall be substituted.

Act Metadata
  • Title: Thiruvalluvar University (Amendment) Act, 2006
  • Type: S
  • Subtype: Tamil Nadu
  • Act ID: 23482
  • Digitised on: 13 Aug 2025