Tripura Appropriation Act, 2007

S Assam 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Tripura Appropriation Act, 2007 04 of 2007 CONTENTS 1. Short Title 2. Withdrawal Of A Sum Of Rs.4623,74,33,000 Out . Of The Consolidated Fund Of The State Of Tripura For The Financial Year 2007-2008 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Tripura Appropriation Act, 2007 04 of 2007 AN ACT to provide for the withdrawal of certain sum from and out of the Consolidated Fund of the State of Tripura for the Services of the financial year 2007-2008. BE it enacted by the Legislative Assembly of Tripura in the fifty- eighth year of the Republic of India as follows: - 1. Short Title :- This Act may be called the Tripura Appropriation Act, 2007. 2. Withdrawal Of A Sum Of Rs.4623,74,33,000 Out . Of The Consolidated Fund Of The State Of Tripura For The Financial Year 2007-2008 :- From and out of the Consolidated Fund of the State of Tripura, there may be withdrawn sums not exceeding those specified in column-3 of the Schedule amounting in the aggregate to the sum of Rupees four thousand six hundred twenty three crores seventy four lakhs thirty three thousands only towards defraying the several charges which will come in course of payment during the financial year 2007-2008 (hereinafter referred to as the said year) in respect of the services and purposes specified in column-2 of the said Schedule. 3. Appropriation :- The sums authorized to be withdrawn from and out of the Consolidated Fund of the State of Tripura by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 THE SCHEDULE (See Section (2 & 3) Tripura Bill No. 3 of 2007 1 2 3 No. of Votes Services and purposes Sum Not exceeding Charged on the Consolidated Fond Voted by Assembly Grand Total Revenue Capital Total Revenue Capital Total 1 Department of Parliamentary Affairs 950 0 950 66850 0 66850 67800 2 Governors Secretariat 17821 0 17821 0 0 0 17821 3 General Administration(S.A) 0 0 0 213447 400 213847 213847 4 Election Department 0 0 0 97700 0 97700 97700 5 Law Department 0 0 0 156500 50000 206500 206500 6 Revenue Department 0 0 0 642930 81536 724466 724466 7 GA(AR) Department 0 0 0 12946 0 12946 12946 8 General Administration (P&T) 16000 0 16600 6000 0 6000 22600 9 Statistics 0 0 0 26350 1500 27850 27850 10 Home Department 0 0 0 3326350 301000 3627350 3627350 11 Transport Department 0 0 0 13400 228200 241600 241600 12 Cooperation Department 459 1400 1859 86303 14139 100442 102301 13 Public Works (R&B) 304000 240000 544000 1963200 1806600 3769800 4313800 14 Power Department 0 0 0 11100 977700 983800 988800 15 Public Works (WR) 16800 12300 29100 635502 377018 1012520 1041620 16 Health 0 0 0 540554 845356 1385910 1385910 17 LC AT. Department 0 0 0 126313 4593 130906 130906 18 General Administration (Political) 0 0 0 13748 100 13848 13848 19 Tribal Welfare Department 0 0 0 2159227 2730608 4839395 4889895 20 Welfare of Scheduled Castes 500 900 1400 756970 1455567 222537 2213937 21 Food & Civil Spplies 0 0 0 144217 7380 151397 151597 22 Relief Rehabilitation 0 0 0 112623 0 112623 112623 23 Panchayat Raj 0 0 0 581994 400 532394 58235.1 24 Industries & Commerce 0 0 0 204003 174750 378753 370753 25 H.H.& Sericulture 0 0 0 82564 21688 104252 101252 26 Fisheries 0 0 0 170634 200 170834 170834 27 Agriculture 3000 100 3100 748988 275200 1024188 1027288 28 Horticulture 2125 0 2125 147030 15910 162940 165063 29 Animal Resource Development 0 0 0 303324 50403 353732 353732 30 Forest 0 0 0 333622 75666 409288 409288 31 Rural Development 150 800 950 926361 100800 1027151 1023111 32 T.R.P.&P.G.P, 0 0 0 48120 0 48320 48120 33 Science/Technology & Environment 0 0 0 24500 22564 47064 47064 34 Planning and Coordination 0 0 0 36760 1311000 1347760 1347760 35 Urban Development 0 0 0 437165 0 437165 437165 36 (Home) Jail Department 0 0 0 93340 80111 173451 173451 37 Labour Organisation 0 0 0 30400 0 30400 30400 38 G.A.(PTG & STY) Department 0 0 0 63300 100 63400 63400 39 Education (Higher) 0 0 0 362588 20544 383132 383132 39 Education (Higher) 0 0 0 362588 20544 383132 383132 40 Education (School) 0 0 0 4952325 316219 5268534 5268534 41 Education (Social) 0 0 0 791600 34100 825700 825700 42 Education (Sports &Y.P.) Department 0 0 0 172781 200 172981 172981 43 Finance 3571899 733886 4305785 5112993 1370000 6482993 10788778 44 Institutional Finance 0 0 0 11165 4988 16153 16153 45 Taxes and Excise 0 0 0 58567 4988 63555 63555 46 Treasuries 0 0 0 30221 0 30221 30221 47 C.M.Secretariat 0 0 0 5620 0 5620 5620 48 High Court 30300 0 30300 0 0 0 30300 49 Fire Service Organisation 0 0 0 151640 37050 188690 188690 50 Civil Defence 0 0 0 4700 0 4700 4700 51 Pubilc Works(PHE) 0 0 0 255530 437602 693132 693132 52 Family Welfare & P.M. 0 0 0 621100 61100 632260 682260 53 TribalWelfare(Research) 0 0 0 10000 100 10100 10100 54 Factories and Boilers 0 0 0 7833 0 7853 7853 55 Employment 0 0 0 22830 100 22930 22930 56 Information Technology 0 0 0 3000 67000 70000 70000 GRAND TOTAL: 3964604 989386 4953990 27918893 13364545 41283443 46237433

Act Metadata
  • Title: Tripura Appropriation Act, 2007
  • Type: S
  • Subtype: Assam
  • Act ID: 14741
  • Digitised on: 13 Aug 2025