Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com UNION PUBLIC SERVICE COMMISSION (FINANCE AND BUDGET OFFICER) RECRUITMENT RULES, 1989 CONTENTS 1. Short title and commencement 2. Number of posts, classification and scale of pay 3. Method of recruitment, age-limit, qualifications etc 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE UNION PUBLIC SERVICE COMMISSION (FINANCE AND BUDGET OFFICER) RECRUITMENT RULES, 1989 1 Published in the Gazette of lndia,Pt. II, Sec. 3(i), dated 13th January, 1990 (w.e.f. 13th January, 1990). In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, and in supersession of the Union Public Service Commission (Ex- Cadre Posts) Recruitment Rules, 1959 in so far as they relate to the post of Finance and Budget Officer, except as respects things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment to the post of Finance and Budget Officer in the Office of Union Public Service Commission namely : - 1. Short title and commencement :- (1) These rules may be called the Union Public Service Commission (Finance and Budget Officer) Recruitment Rules, 1989. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of posts, classification and scale of pay :- The number of the said post, its classification and scale of pay attached thereto shall be as specified in Columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age-limit, qualifications etc :- The method of recruitment, age-limit, qualifications and other matters relating to the said post, shall be as specified in Columns 5 to 14 of the said Schedule aforesaid.. 4. Disqualification :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse living, or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may by order, for reasons to be recorded in writing, and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules, shall affect reservations, relaxation of age- limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Name of the post. No. of posts. Classification. Scale of pay. 1 2 3 4 Finance and Budget 1* (1989) General Central Rs. 3000-100- 3500- Officer. *Subject to variation Service, Group 125- 4500. dependent on work- 'A' Gazetted. load. Whether selection Whether benefit of Age limit for direct Educational and post or non-selec added years of recruits. other qualifica tion post. service admissible tions required for under rule 30 of the direct recruits. C.C.S. (Pension) Rules, 1972. 5 6 7 8 Not Applicable. Not Applicable. Not Applicable. Not Applicable.