University Grants Commission (Fitness Of Open Universities For Grants) Rules, 1988
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com University Grants Commission (Fitness of Open Universities for Grants) Rules, 1988 CONTENTS 1. Short title, application and commencement 2. Definitions 3. Fitness for Grant University Grants Commission (Fitness of Open Universities for Grants) Rules, 1988 In exercise of the powers conferred by Section 25, read with Section 12-B of the University Grants Commission 1956 (3 of 1956), the Central Government hereby makes the following rules, namely 1. Short title, application and commencement :- (1) These rules may be called the University Grants Commission (Fitness of Open Universities for Grants) Rules. 1988. (2) They shall apply to every Open University except an Open University established or incorporated by or under a Central Act. (3) They shall come into force on the date of their publication in the Official Gazette. 2. Definitions :- In these rules, unless the context otherwise requires:- (a) Open University means a University which imparts education exclusively through distance education in any branch or branches of knowledge: and (b) Study Centre means a centre established, maintained or recognised by the Open University for the purpose of advising, counselling or for rendering any other assistance required by the students. 3. Fitness for Grant :- T h e University Grants Commission shall not declare an Open University to be fit to receive grants from the Central Government, the Commission or any other Organisation receiving any funds from the Central Government, unless the Commission is satisfied in respect of the following matters, namely:- (a) The law under which the Open University is established or incorporated is broadly in line with the provisions made in the Indira Gandhi National Open University Act, 1985. (b) The Open University has a network of Study Centres in accordance with the recommendations of the Indira Gandhi National Open University. (c) The State Government has ensured provision of adequate facilities in respect of the following: (i) Developed land 40-60 Acres (ii) Core staff of 5 Professors/ 5 Readers and 20 Lecturers. (iii) Buildings: (a) Administrative 4000 Sq. mts. (b) Academic (for Core Faculty, Guest and 3.000 Sq. mts Part-time Faculty and their Supporting staff, Library for Books and Cassettes, Seminars and Committee rooms) (c) Material storage and distribution 2.000 Sq. mts (d) Studio with auxiliary accommodation 10,000 Sq. mts. \ \ \ \ \ \ \Total = 10,000 Sq. mts. (iv) Faculty guest house for atleast 20 persons. (v) Quarters for essential staff. (vi) Computer system, including site preparation, and equipment for studio, as recommended by the Indira Gandhi National Open University (vii) Books and Journals Rs. 20 lakhs. (viii)Infrastructure facilities for Study Centre established or maintained by the Open University. Rs. I Lakh per Study Centre. Provided that before the University is declared fit to receive grant, the University shall have developed land and core staff as provided for in sub-clause (i) and (ii) and has incurred expenditure atleast to the extent of fifty percent of the estimated cost on items mentioned in sub-clauses (iii), (iv), (v), (vi) and (vii).
Act Metadata
- Title: University Grants Commission (Fitness Of Open Universities For Grants) Rules, 1988
- Type: C
- Subtype: Central
- Act ID: 12750
- Digitised on: 13 Aug 2025