University Of Health Sciences (Amendment) Act, 1990

S Andhra Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com University Of Health Sciences (Amendment) Act, 1990 5 of 1990 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 11 3. Repeal Of Ordinance 3 Of 1990 University Of Health Sciences (Amendment) Act, 1990 5 of 1990 An Act further to Amend the University of Health Sciences Act, 1986. Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Forty-first Year of the Republic of India, as follows:- 1. Short Title And Commencement :- (1) This Act may be called the University of Health Sciences (Amendment) Act, 1990. ( 2 ) It shall be deemed to have come into force on the 5th February, 1990. 2. Amendment Of Section 11 :- In the University of Health Sciences Act, 1986(Act 6 of 1985), in section 11, in sub-section (1), for the words "Chief Minister", the word "Governor" shall be substituted. 3. Repeal Of Ordinance 3 Of 1990 :- The University of Health Sciences (Amendment) Ordinance, 1990 is hereby repealed.

Act Metadata
  • Title: University Of Health Sciences (Amendment) Act, 1990
  • Type: S
  • Subtype: Andhra Pradesh
  • Act ID: 14027
  • Digitised on: 13 Aug 2025