Uttar Pradesh Entertainments And Betting Tax (Amendment) Act, 2006
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Uttar Pradesh Entertainments And Betting Tax (Amendment) Act, 2006 31 of 2006 CONTENTS 1. Short Title 2. Amendment Of Section 3-A Of U.P. Act No. 28 Of 1979 Uttar Pradesh Entertainments And Betting Tax (Amendment) Act, 2006 31 of 2006 An Act further to amend the Uttar Pradesh Entertainments and Betting Tax Act, 1979 It is hereby enacted in the Fifty-seventh Year of the Republic of India as follows:-- 1. Received the assent of the Governor on October 23, 2006 and published in the U.P. Gazette, Extra, Part 1, Section (Ka), dated 26th October, 2006, pp. 2-3 1. Short Title :- This Act may be called the Uttar Pradesh Entertainments and Betting Tax (Amendment) Act, 2006. 2. Amendment Of Section 3-A Of U.P. Act No. 28 Of 1979 :- In Section 3-A of the Uttar Pradesh Entertainments and Betting Tax Act, 1979 in sub-section (1), in clause (a) for the words "one rupee and fifty paise" the words "three rupees" shall be substituted.
Act Metadata
- Title: Uttar Pradesh Entertainments And Betting Tax (Amendment) Act, 2006
- Type: S
- Subtype: Uttar Pradesh
- Act ID: 23697
- Digitised on: 13 Aug 2025