Uttar Pradesh King Georges Medical University (Amendment) Act, 2006
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Uttar Pradesh King Georges Medical University (Amendment) Act, 2006 15 of 2006 CONTENTS 1. Short Title 2. Amendment Of Section 11 Of U.P. Act No. 8 Of 2002 Uttar Pradesh King Georges Medical University (Amendment) Act, 2006 15 of 2006 An Act further to amend the Uttar Pradesh King George's Medical University Act, 2002 It is hereby enacted in the Fifty-seventh Year of the Republic of India as follows:-- 1. Received the assent of the Governor on May 23, 2006 and published in the U.P. Gazette, Extra., Part 1, Section (Ka), dated 24th May, 2006, pp. 2-3 1. Short Title :- This Act may be called the Uttar Pradesh King Georges Medical University (Amendment) Act, 2006. 2. Amendment Of Section 11 Of U.P. Act No. 8 Of 2002 :- In Section 11 of the Uttar Pradesh King Georges Medical University Act, 2002, in clause (xviii):-- (a) for the words "Private Medical College" the words "Private Medical College or any such institution as is imparting education in para Medical Degree Courses" shall be substituted. (b) for the words "such college" the words "such college or institution" shall be substituted.
Act Metadata
- Title: Uttar Pradesh King Georges Medical University (Amendment) Act, 2006
- Type: S
- Subtype: Uttar Pradesh
- Act ID: 23765
- Digitised on: 13 Aug 2025