Uttar Pradesh State Commission For Women (Repeal) Act, 2000
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Uttar Pradesh State Commission For Women (Repeal) Act, 2000 10 of 2000 CONTENTS 1. Short Title And Commencement 2. Repeal Of U.P. Act No. 19 Of 1999 3. Repeal Uttar Pradesh State Commission For Women (Repeal) Act, 2000 10 of 2000 An Act to repeal the Uttar Pradesh State Commission for Women Act, 1999 It is hereby enacted in the Fiftieth Year of the Republic of India as follows :-- 1. Received the assent of the Governor on January 10, 2000 and published in the U.P. Gazette, Extra., Part 1, Section (Ka), dated 13th January, 2000, p. 2 1. Short Title And Commencement :- (1) This Act may be called the Uttar Pradesh State Commission for Women (Repeal) Act, 2000. (2) It shall be deemed to have come into force on December 9, 1999. 2. Repeal Of U.P. Act No. 19 Of 1999 :- The Uttar Pradesh State Commission for Women Act, 1999 is hereby repealed. 3. Repeal :- The Uttar Pradesh State Commission for Women (Repeal) Ordinance, 1999 (U.P. Ordinance No. 25 of 1999) is hereby repealed.
Act Metadata
- Title: Uttar Pradesh State Commission For Women (Repeal) Act, 2000
- Type: S
- Subtype: Uttar Pradesh
- Act ID: 23889
- Digitised on: 13 Aug 2025