Uttar Pradesh State Legislature (Prevention Of Disqualification) (Amendment) Act, 2006

S Uttar Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Uttar Pradesh State Legislature (Prevention Of Disqualification) (Amendment) Act, 2006 10 of 2006 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 2 Of U.P. Act No. 15 Of 1971 3. Amendment Of Section 3 Uttar Pradesh State Legislature (Prevention Of Disqualification) (Amendment) Act, 2006 10 of 2006 An Act further to amend the Uttar Pradesh State Legislature (Prevention of Disqualification) Act, 1971 It is hereby enacted in the Fifty-seventh Year of the Republic of India as follows:-- 1. Received the assent of the Governor on March 20, 2006 and published in the U.P. Gazette, Extra., Part 1, Section (Ka), dated 20th March, 2006, pp. 5-8 1. Short Title And Commencement :- (1) This Act may be called the Uttar Pradesh State Legislature (Prevention of Disqualification) (Amendment) Act, 2006. (2) It shall be deemed to have come into force on January 1, 2003. 2. Amendment Of Section 2 Of U.P. Act No. 15 Of 1971 :- In Section 2 of the Uttar Pradesh State Legislature (Prevention of Disqualification) Act, 1971, hereinafter referred to as the principal Act, in clause (a) for the words "daily allowance" the words "honorarium, daily allowance" shall be substituted. 3. Amendment Of Section 3 :- In Section 3 of the principal Act,-- (a) for clause (x) the following clause shall be substituted, namely:- - "(x) the office of the Chairman, or Vice-Chairman or member (whether called Director or by any other name) of each of the following bodies, namely:-- (1) Uttar Pradesh State Financial Corporation (2) Uttar Pradesh State Road Transport Corporation (3) Uttar Pradesh State Warehousing Corporation (4) Uttar Pradesh Awas Evam Vikas Parishad (5) Uttar Pradesh State Small Industries Corporation Ltd. (6) Uttar Pradesh State Agro-Industrial Corporation Ltd. (7) Uttar Pradesh Cement Corporation Ltd. (8) Uttar Pradesh State Industrial Corporation Ltd. (9) Uttar Pradesh State Sugar Corporation Ltd. (10) Uttar Pradesh State Textile Corporation Ltd. (11) Uttar Pradesh State Bridges Corporation Ltd. (12) Uttar Pradesh Export Corporation Ltd. (13) Hill Development Corporation Ltd. (14) Pradeshiya Industrial and Investment Corporation of Uttar Pradesh Ltd. (15) Indian Turpentine and Rosin Company Ltd. (16) Uttar Pradesh State Handloom Corporation (17) Poorvanchal Vikas Nigam Ltd. (18) Bundelkhand Vikas Nigam Ltd. (19) Uttar Pradesh Vikas Parishad (20) Uttar Pradesh Jal Nigam (21) Uttar Pradesh Rajya Krishi Utpadan Mandi Parishad (22) Uttar Pradesh Sinchai Evam Badh Niyantran Ayog (23) Uttar Pradesh Film Vikas Parishad (24) Uttar Pradesh Rajya Khadya Evam Avashyak Vastu Nigam (25) Uttar Pradesh Khadi Board (26) Uttar Pradesh Paryatan Vikas Nigam (27) Uttar Pradesh Rajya Sahkari Ganna Samiti Sangh Ltd. (28) Uttar Pradesh Mahila Kalyan Nigam (29) Pradushan Niyantran Board (30) Bhootpurva Sainik Kalyan Nigam (31) Uttar Pradesh Matsya Vikas Nigam Ltd. (32) Uttar Pradesh Rajya Karmachari Kalyan Nigam (33) Beej Vikas Nigam (34) Waqf Vikas Nigam (35) Uttar Pradesh Hindi Sansthan (36) Uttar Pradesh Desco (37) Project Corporation (38) Uttar Pradesh Van Nigam (39) Poultry Evam Livestock Specialities Limited (40) Ganna Shodh Parishad Uttar Pradesh (41) Ganna Kisan Sansthan (42) Ganna Beej Vikas Nigam (43) Pradeshik Cooperative Union (44) Alpasankhyak Vitta Evam Vikas Nigam (45) Uttar Pradesh Pichhada Varg Vitta Evam Vikas Nigam (46) Samaj Kalyan Nigam (47) Sudoor Samvedan Upayog Kendra (48) Uttar Pradesh Sanskrit Sansthan (49) Uttar Pradesh Yuva Kalyan Parishad (50) Uttar Pradesh Anusuchit Jati Vitta Evam Vikas Nigam (51) Uttar Pradesh Sahkari Avas Sangh (52) Uttar Pradesh Pravidhik Siksha Parishad (53) Uttar Pradesh Vaikalpik Oorja Vikas Sansthan (54) Bis Sutriya Karyakram Karyanvayan Samiti, Uttar Pradesh (55) Uttar Pradesh Gamin Avas Parishad (56) Vittiya Sansadhan Paramarshdata, Uttar Pradesh (57) Uttar Pradesh Anusuchit Jati Evam Janjati Ayog (58) Uttar Pradesh Nagarik Parishad (59) Pradeshik Cooperative Sericulture Federation, Uttar Pradesh (60) Uttar Pradesh Rajya Vyapar Kar Salahkar Samiti (61) Bhartendu Natya Akadami, Lucknow (62) Uttar Pradesh Alpasankhyak Ayog (63) Uttar Pradesh Rajya Mahila Ayog (64) Uttar Pradesh State Horticulture Food Processing Federation (65) Uttar Pradesh Shram Nirman Sahakari Sangh (66) Uttar Pradesh Goseva Ayog (67) Uttar Pradesh Rajya Pichada Varg Ayog (68) Bhu-Upyog Parishad (69) Uttar Pradesh Upbhokta Sahkari Sangh (70) Shram Kalyan Parishad, Uttar Pradesh (71) Vigyan Evam Prodyogiki Parishad, Uttar Pradesh (72) Nyuntam Vetan Salahakar Board, Uttar Pradesh (73) Rajya Lalit Kala Academi (74) Acharya Narendra Dev Antarrashtriya Bouddh Vidya Shodh Sansthan (75) Arthik Paramarshdata, Uttar Pradesh Shashan (76) Uttar Pradesh Packs Federation (77) U.P. Cooperative Bank (78) Uttar Pradesh Bhoomi Vikas Bank (79) Zila Sahkari Bank." (b) clause (y) shall be omitted.

Act Metadata
  • Title: Uttar Pradesh State Legislature (Prevention Of Disqualification) (Amendment) Act, 2006
  • Type: S
  • Subtype: Uttar Pradesh
  • Act ID: 23898
  • Digitised on: 13 Aug 2025