Uttar Pradesh Subordinate Services Selection Commission (Amendment) Act, 2006
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Uttar Pradesh Subordinate Services Selection Commission (Amendment) Act, 2006 14 of 2006 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 9 Of U.P. Act No. 1 Of 2006 Uttar Pradesh Subordinate Services Selection Commission (Amendment) Act, 2006 14 of 2006 An Act to amend the Uttar Pradesh Subordinate Services Selection Commission Act, 2006 It is hereby enacted in the Fifty-seventh Year of the Republic of India as follows:-- 1. Received the assent of the Governor on May 23, 2006 and published in the U.P. Gazette, Extra., Part 1, Section (Ka), dated 24th May, 2006, pp. 2-3 1. Short Title And Commencement :- (1) This Act may be called the Uttar Pradesh Subordinate Services Selection Commission (Amendment) Act, 2006. (2) It shall be deemed to have come into force on February 23, 2006. 2. Amendment Of Section 9 Of U.P. Act No. 1 Of 2006 :- In Section 9 of the Uttar Pradesh Subordinate Services Selection Commission Act, 2006 in sub-section (1) and in the proviso thereof for the words "five years" the words "six years" shall be substituted.
Act Metadata
- Title: Uttar Pradesh Subordinate Services Selection Commission (Amendment) Act, 2006
- Type: S
- Subtype: Uttar Pradesh
- Act ID: 23909
- Digitised on: 13 Aug 2025