Uttar Pradesh Sugarcane Cess (Validation) Repeal Act, 2001
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Uttar Pradesh Sugarcane Cess (Validation) Repeal Act, 2001 [03 August 2001] CONTENTS 1. Short title 2. Repeal of Act 4 of 1961 Uttar Pradesh Sugarcane Cess (Validation) Repeal Act, 2001 [03 August 2001] An Act to repeal the U .P. Sugarcane Cess (Validation) Act, 1961. BE it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:- 1. Short title :- This Act may be called the U.P. Sugarcane Cess (Validation) Repeal Act, 2001. 2. Repeal of Act 4 of 1961 :- T h e U. P. Sugarcane Cess (Validation) Act, 1961 is hereby repealed. Subhash C. Jain, Secy. to the Govt. of India
Act Metadata
- Title: Uttar Pradesh Sugarcane Cess (Validation) Repeal Act, 2001
- Type: S
- Subtype: Uttar Pradesh
- Act ID: 23918
- Digitised on: 13 Aug 2025