Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) (Amendment) Act, 2006
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) (Amendment) Act, 2006 17 of 2006 CONTENTS 1. Short Title 2. Amendment Of Section 2 Of U.P. Act No. 24 Of 1953 3. Omission Of Sections 3 And 4 4. Amendment Of Section 28 Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) (Amendment) Act, 2006 17 of 2006 An Act further to amend the Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 It is hereby enacted in the Fifty- seventh Year of the Republic of India as follows:-- 1. Received the assent of the Governor on May 29, 2006 and published in the U.P. Gazette, Extra., Part 1, Section (Ka), dated 30th May, 2006, p. 3 1. Short Title :- This Act may be called the Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) (Amendment) Act, 2006. 2. Amendment Of Section 2 Of U.P. Act No. 24 Of 1953 :- In Section 2 of the Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953, hereinafter referred to as the principal Act, clause (b) shall be omitted. 3. Omission Of Sections 3 And 4 :- Sections 3 and 4 of the principal Act shall be omitted. 4. Amendment Of Section 28 :- I n Section 28 of the principal Act, for the words "Board and Council" wherever occurring, the word "Council" shall be substituted.
Act Metadata
- Title: Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) (Amendment) Act, 2006
- Type: S
- Subtype: Uttar Pradesh
- Act ID: 23914
- Digitised on: 13 Aug 2025