Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And. Eviction) Act, 1972

S Uttar Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com UTTAR PRADESH URBAN BUILDINGS (REGULATION OF LETTING, RENT and. EVICTION) ACT, 1972 13 of 1972 [] CONTENTS CHAPTER 1 :- Preliminary CHAPTER 2 :- Regulation of rent CHAPTER 3 :- Regulation of letting CHAPTER 4 :- Regulation and eviction CHAPTER 4A :- Summary trial of certain applications CHAPTER 5 :- Regulation of other rights and obligations of landlord and tenant CHAPTER 6 :- Penalties and procedure CHAPTER 7 :- Miscellaneous and transitional provisions SCHEDULE 1 :- Extract of Section 2 (1) of the United Provinces (Temporary) Control of Rent and Eviction Act, 1947 UTTAR PRADESH URBAN BUILDINGS (REGULATION OF LETTING, RENT and. EVICTION) ACT, 1972 13 of 1972 [] 1 Enforced w.e.f. 15-7-1972 vide Notification No. 3409/29-E/59- 72, dated 27-6-1972. An Act to provide, in the interest of the general public, for the regulation of letting and rent of, and the eviction of tenants from, certain classes of buildings situated in urban areas, and for matters connected therewith It is hereby enacted in the Twenty-third Year of the Republic of India as follows : CHAPTER 1 Preliminary CHAPTER 2 Regulation of rent CHAPTER 3 Regulation of letting CHAPTER 4 Regulation and eviction CHAPTER 4A Summary trial of certain applications CHAPTER 5 Regulation of other rights and obligations of landlord and tenant CHAPTER 6 Penalties and procedure CHAPTER 7 Miscellaneous and transitional provisions SCHEDULE 1 Extract of Section 2 (1) of the United Provinces (Temporary) Control of Rent and Eviction Act, 1947

Act Metadata
  • Title: Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And. Eviction) Act, 1972
  • Type: S
  • Subtype: Uttar Pradesh
  • Act ID: 23933
  • Digitised on: 13 Aug 2025