War Risks (Factories) Insurance (Repealing) Act, 1945

S Karnataka 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com WAR RISKS (FACTORIES) INSURANCE (REPEALING) ACT, 1945 23 of 1945 [] CONTENTS 1. Short title 2. Repeal of Act VI of 1943 3. Repeal of Act XI of 1945 WAR RISKS (FACTORIES) INSURANCE (REPEALING) ACT, 1945 23 of 1945 [] An Act to repeal the War Risks (Factories) Insurance Act, 1943. Whereas, it is expedient to repeal the War Risks (Factories) Insurance Act, 1943 (VI of 1943). It is hereby enacted as follows. 1. Short title :- This Act may be called the War Risks (Factories) Insurance (Repealing) Act, 1945. 2. Repeal of Act VI of 1943 :- T he War Risks (Factories) Insurance Act, 1943 (VI of 1943), is repealed with effect from the 1st day April, 1945. 3. Repeal of Act XI of 1945 :- The War Risks (Factories) Insurance (Repealing) (Emergency) Act, 1945 (XI of 1945), is hereby repealed.

Act Metadata
  • Title: War Risks (Factories) Insurance (Repealing) Act, 1945
  • Type: S
  • Subtype: Karnataka
  • Act ID: 19148
  • Digitised on: 13 Aug 2025