West Bengal Appropriation Act, 1951

S Bengal 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation Act, 1951 10 of 1951 [31 March 1951] CONTENTS 1. Short title 2. Issue of Rs. 64.69, 91,000 out of the Consolidated Fund of West Bengal for the year 1951-52 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation Act, 1951 10 of 1951 [31 March 1951] PREAMBLE An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal to the service of the year ending on the thirty-first day of March, 1952. Whereas it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal to the service of the year ending on the thirty-first day of March, 1952; It is hereby enacted as follows:- 1. For statement of objects and reasons see the Calcutta gazette , Extraordinary dated the 21st march 1951, part IV page 597: for proceedings of the west bengal legislative assembly see the proceeding. 1. Short title :- This Act may be called the West Bengal Appropriation Act, 1951. 2. Issue of Rs. 64.69, 91,000 out of the Consolidated Fund of West Bengal for the year 1951-52 :- From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of Rupees sixty-four crores sixty-nine lakhs and ninety-one thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March 1952, in respect of the services specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1952. SCHEDULE 1 SCHEDULE SCHEDULE 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 1 4-Taxes on Income other than Corporation Tax. 3,53,000 3,53,000 2 7-Land Revenue 49,42,000 49,42,000 3 8-State Excise Duties 38,08,000 38,08,000 4 9-Stamps 6,88,000 6,88,000 5 10-Forest 55,63,000 55,63,000 6 11-Registration 16,29,000 16,29,000 7 12-Charges on account of Motor Vehicles Acts. 4,50,000 4,50,000 8 13-Other Taxes and Duties 14,88,000 14,88,000 C-Revenue Account of Irrigation, Navigation, Embankment and Drainage Works 9 17-Interest on works for which Capital Accounts are kept. 11,86,000 11,86,000 10 XVII-Irrigation- Working expenses 18-Other Revenue expenditure financed from Ordinary Revenues. 18(1)-Other Revenue expenditure financed from Famine Insurance Fund. CC-Capital Account of Irrigation, Navigation, Embankment and Drainage Works not charged to Revenue 68-Construction of Irrigation, Navigation, Embankment and Drainage Works. 10,04,36,000 16,11,000 10,20,47,000 H-Civil Works and Miscellaneous Public Improvements 51A-Interest on Capital Outlay on Multipurpose River Schemes.. HH-Capital Account of Civil Works and Miscellaneous Public Improvements outside the Revenue Account 80A-Capital Outlay on Multipurpose River Schemes outside the Revenue Accounts. E-Debt Services 11 22-Interest on Debt and other obligations. 1,000 9,11,000 9,12,000 F-Civil Administration 12 25-General Administration- General Administration. 2,62,86,000 8,07,000 2,70,93,000 13 25-General Administration- Debt Conciliation. 14 27- Administration of Justice 72,90,000 27,40,000 1,00,30,000 15 28-Jails and Convict Settlements 1,03,81,000 1,03,81,000 16 29-Police 5,46,34,000 5,46,34,000 17 30-Ports and Pilotage 8,89,000 8,89,000 18 36-Scientific Departments 97,000 97,000 19 37-Education 3,47,25,000 3,47,25,000 20 38-Medical 3,38,85,000 60,000 3,39,45,000 21 39-Public Health 1,09,19,000 1,09,19,000 22 40-Agriculture 71-Capital Outlay on Schemes of Agricultural 2,42,62,000 2,42,62,000 Improvement and Research outside the Revenue Account. 23 41-Veterinary 17,92,000 17,92,000 24 42-Co-operation 19,74,000 19,74,000 25 43-Industries- Industries H-Civil Works and Miscellaneous Public Improvements 52A-Other Revenue Expenditure connected with Electricity Schemes. XLI-Receipts from Electricity Schemes - Working expenses HH-Capital Account of Civil Works and Miscellaneous Public Improvements charged to Revenue 1,09,12,000 10,000 1,09,22,000 53-Capital Outlay on Electricity Schemes met out of Revenue. FF-Civil Administration- Capital Account not charged to Revenue. 72-Capital Outlay on Industrial Development outside the Revenue Account. 81A-Capital Outlay on Electricity Schemes outside the Revenue Account. 26 43-Industries- Fisheries 19,37,000 19,37,000 27 43-Industries- Cinchona 35,55,000 35,55,000 28 47- Miscellaneous Departments 24,66,000 24,66,000 29 H-Civil Works and Miscellaneous Public Improvement 50-Civil Works HH-Civil Works and Miscellaneous Public Improvements not charged to Revenue 7,07,47,000 10,31,000 7,17,78,000 81-Capital Account of Civil Works outside the Revenue Account. J-Miscellaneous 30 54-Famine 29,61,000 29,61,000 31 54A-Territorial and Political Pensions 2,00,000 2,00,000 32 55- Superannuation allowances & pensions JJ- Miscellaneous- Capital Account charged to Revenue 55 A- 1,18,19,000 2,11,000 1,20,30,000 55 A Commutation of pensions financed from Ordinary Revenues. 1,18,19,000 2,11,000 1,20,30,000 JJ- Miscellaneous- Capital Account not charged to Revenue 83-Payments of commuted value of pensions. J-Miscellaneous 33 56-Stationery and Printing Deposits and Advances Depreciation Reserve Fund- Government Presses. 40,53,000 40,53,000 J-Miscellaneous 34 57- Miscellaneous- Miscellaneous | 82-Capital Account of other State Works outside the Revenue Account. 2,77,47,000 26,83,000 3,04,30,000 E-Debt Services 35 22-Interest on Debt. & other obligations - Expenditure on Displaced persons. J-Miscellaneous 57- Miscellaneous- Expenditure on displaced persons. JJ- Miscellaneous- 10,01,13,000 1,00,000 10,02,13,000 Capital Account not charged to Revenue 82-Capital Account of other State Works outside the Revenue Account- Expenditure on displaced persons. Deposits and Advances Loans and Advances bearing interest- Loans & Advances to displaced persons. M-Extraordinary items 36 63- Extraordinary charges in India 3,99,65,000 3,99,65,000 37 64C-Pre- partition Payments 27,09,000 27,09,000 JJ- Miscellaneous- Capital Account not charged to Revenue 38 XLVIA-Receipts from Road Transport Scheme- Working expenses. 1,28,56,000 6,75,000 1,35,31,000 82B-Capital Outlay on Road Transport Scheme outside the Revenue Account. 39 85A-Capital Outlay on Schemes of 9,58,000 9,58,000 State Trading. Deposits and Advances 40 Interest-free Advances 48,69,000 48,69,000 41 Loans and Advances bearing interest . . 1,06,07,000 1,06,07,000 Grand Total 63,45,16,000 1,24,75,000 64,69,91,000

Act Metadata
  • Title: West Bengal Appropriation Act, 1951
  • Type: S
  • Subtype: Bengal
  • Act ID: 15228
  • Digitised on: 13 Aug 2025