Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation Act, 1952 1 of 1952 [29 March 1952] CONTENTS 1. Short title 2. Issue of Rs. 17,94,80,000 out of the Consolidated Fund of West Bengal for the year 1951-52 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation Act, 1952 1 of 1952 [29 March 1952] PREAMBLE An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal to the service of the year ending on the thirty-first day of March, 1952. Whereas it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal to the service of the year ending on the thirty-first day of March, 1952; It is hereby enacted as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, dated the 18th March, 1952, Part IV, page 478; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of the West Bengal Legislative Assembly held on the 19th March, 1952. 1. Short title :- This Act may be called the West Bengal Appropriation Act, 1952. 2. Issue of Rs. 17,94,80,000 out of the Consolidated Fund of West Bengal for the year 1951-52 :- From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of Rupees seventeen crores ninety-four lakhs and eighty thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1952, in respect of the services specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1952. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1. 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 10 51A-Interest on Capital Outlay on Multi-purpose River Schemes. 1.27,000 1,27,000 51B-Other Revenue Expenditure connected with Multipurpose River Schemes. 1,49,000 1,49,000 Total Grant No. 10 1,49,000 1,27,000 2,76,000 11 22-Interest on Debt and other obligations 2,74,000 2,74,000 16 29-Police 42,18,000 1,000 42,19,000 17 30-Ports and Pilotage 1,46,000 1,46,000 25 XLI-Receipts from Electricity Schemes- 20,000 20,000 Working expenses. 29 50-Civil Works 1,35,000 1,35,000 30 54-Famine 2,71,000 2,71,000 31 54A-Territorial and Political Pensions 10,000 10,000 32 55-Superannuation Allowances and Pensions 1,39,000 21,000 1,60,000 55 A-Commutation of Pensions financed from Ordinary Revenues. 4,16,000 4,16,000 Total Grant No. 32 5,55,000 21,000 5,76,000 33 56-Stationery and Printing 5,27,000 5,27,000 36 63-Extraordinary Charges in India 65,51,000 20,000 65,71,000 39 85 A-Capital Outlay on Schemes of State Trading. 3,53,55,000 3,53,55,000 42 Floating Debt 13,00,00,000 13,00,00,000 Loans from Union Government 11,00,000 11,00,000 Total Grant No. 42 13,11,00,000 13,11,00,000 Grand Total 4,77,82,000 13,16,98,000 17,94,80,000