West Bengal Appropriation Act, 1963
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation Act, 1963 10 of 1963 [30 March 1963] CONTENTS 1. Short title 2. Issue of Rs. 2,42,38,78,000 out of the Consolidated Fund of West Bengal for the year 1963-64 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation Act, 1963 10 of 1963 [30 March 1963] PREAMBLE An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1964. Whereas it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1964; It is hereby enacted in the Fourteenth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary of the 25th March, 1963, Part IVA, page 583; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 27th March, 1963; and for proceedings of the West Bengal Legislative Council, see the proceedings of the meeting of that Council held on the 28th March, 1963. 1. Short title :- This Act may be called the West Bengal Appropriation Act, 1963. 2. Issue of Rs. 2,42,38,78,000 out of the Consolidated Fund of West Bengal for the year 1963-64 :- From and out of the Consolidated Fund of West Bengal, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees two hundred and forty-two crores, thirty-eight lakhs and seventy- eight thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1964, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1964. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. A-Collection of Taxes, Duties and Other Principal Revenues. 1 4-Taxes on Income other than Corporation Tax. . . 6,63,000 1,000 6,64,000 2 9-Land Revenue AA-Capital Account of Compensation on the abolition 7,51,45,000 10,000 7,51,55,000 of Zamindari System outside the Revenue Account. 92-Payment of Compensation to land-holders etc., on the abolition of the Zamindary System. Total-Grant No. 2 . . 7,51,45,000 10,000 7,51,55,000 A-Collection of Taxes, Duties and Other Principal Revenues. 3 10-State Excise Duties . . 53,39,000 1,000 53,40,000 4 11-Taxes on Vehicles . . 4,50,000 4,50,000 5 12-Sales Tax . . 31,14,000 3,000 31,17,000 6 13-Other Taxes and Duties . . 16,09,000 16,09,000 7 14-Stamps 13,92,000 13,92,000 8 15-Registration Fees . . 28,96,000 28,96,000 B-Debt Services. 9 16-Interest on Debt and other obligations. . . 20,00,000 13,23,50,000 13,43,50,000 10 17- Appropriation for Reduction or Avoidance of Debt. 4,10,00,000 4,10,00,000 C- Administrative Services. 11 18-Parliament and State Legislatures 32,15,000 76,000 32,91,000 12 19-General Administration . . 3,46,80,000 11,63,000 3,58,43,000 13 21- 1,00,43,000 33,91,000 1,34,34,000 13 21 Administration of Justice 1,00,43,000 33,91,000 1,34,34,000 14 22-Jails 1,17,65,000 1,17,65,000 15 23-Police 10,71,27,000 1,000 10,71,28,000 16 26- Miscellaneous Departments- Fire Services. . . 45,76,000 45,76,000 17 26- Miscellaneous Departments- Excluding Fire Services. . . 1,77,28,000 2,000 1,77,30,000 D-Social and Developmental Services. 18 27-Scientific Departments . . 77,000 77,000 19 28-Education . . 21,24,65,000 21,24,65,000 20 29-Medical 10,98,15,000 10,98,15,000 21 30-Public Health 3,44,46,000 3,44,46,000 22 31-Agriculture- Agriculture - DD-Capital Account of Social and Developmental Services outside the Revenue Account. 8,72,33,000 8,72,33,000 95-Capital outlay on Schemes of Agricultural Improvement and Research. Total-Grant No. 22 . . 8,72,33,000 8,72,33,000 D-Social and Developmental Services. 23 31-Agriculture- Fisheries . . 34,87,000 34,87,000 24 33-Animal Husbandry 4,92,44,000 4,92,44,000 II-Miscellaneous II Miscellaneous Capital Account outside the Revenue Account. 124-Capital Outlay on Schemes of Government Trading-Greater Calcutta Milk Supply Scheme. Total-Grant No. 24 . . 4,92,44,000 4,92,44,000 D-Social and Developmental Services. 25 34-Co-operation . . 85,56,000 85,56,000 26 35-Industries- Industries DD-Capital Account of Social and Developmental Services outside the Revenue Account. 3,72,41,000 3,72,41,000 96-Capital Outlay on Industrial Development. Total-Grant No. 26 . . 3,72,41,000 3,72,41,000 D-Social and Developmental Services. 27 35-Industries- Cottage Industries DD-Capital Account of Social and Developmental Services outside the Revenue Account. 1,80,22,000 1,80,22,000 96-Capital 96 Capital Outlay on Industrial Development- Cottage Industries. Total-Grant No. 27 . . 1,80,22,000 1,80,22,000 D-Social and Developmental Services. 28 35-Industries- Cinchona 28,85,000 28,85,000 29 B-Debt Services. 16-Interest on Debt and other obligations- Community Development Projects, National Extension Service and Local Development Works. D-Social and Developmental Services. 37-Community Development Projects, National Extension Service and Local Development Works. FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvement outside the Revenue Account. 109-Capital Outlay on Other Works- Community Development Projects, National Extension Service and Local Development Works. 2,94,19,000 49,65,000 3,43,84,000 Public Debt. Loans for Community Development Projects, National Extension Service and Local Development Works. Loans and Advances by State Government Loans and Advances under Community Development Projects, National Extension Service and Local Development Works. Total-Grant No. 29 . . 2,94,19,000 49,65,000 3,43,84,000 D-Social and Developmental Services. 30 38-Labour and Employment . . 37,77,000 37,77,000 31 39- Miscellaneous Social and Develop-mental Organisations- 93,25,000 93,25,000 Welfare of Scheduled Tribes and Castes and Other Backward Classes. . . 32 39- Miscellaneous Social and Develop-mental Organisations- Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes. 1,33,21,000 1,33,21,000 33 E-Multipurpose River Schemes, Irrigation and Electricity Schemes. 42-Multipurpose River Schemes. 43-Irrigation, Navigation, Embankment and Drainage Works (Commercial). 44-Irrigation, Navigation, Embankment and Drainage Works (Non- Com-mercial). EE-Capital Account of Multipur-pose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account. 7,87,14,000 7,87,14,000 98-Capital Outlay on Multipurpose River Schemes. 99-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial). 100-Capital Outlay on Irrigation, Navigation, Embankment and Drain-age Works (Non- Commercial). Total-Grant No. 33 . . 7,87,14,000 7,87,14,000 F-Public Works (including) Roads and Schemes of Miscellaneous Public Improvements. Rs. Rs. Rs. 34 50-Public Works G-Transport and Communications (Other than Roads). 10,78,47,000 14,89,000 10,93,36,000 35 53-Ports and Pilotage . . 15,26,000 15,26,000 I-Miscellaneous. 36 64-Famine Relief . . 2,76,79,000 2,76,79,000 65-Pensions and Other Retirement Benefits. 37 II-Miscellaneous Capital Account outside the Revenue Account. 1,81,92,000 2,41,000 1,84,33,000 - 120-Payments of Commuted Value of Pensions. Total-Grant No. 1,81,92,000 2,41,000 1,84,33,000 Total Grant No. 37 . . 1,81,92,000 2,41,000 1,84,33,000 I-Miscellaneous. 38 67-Privy Purses and Allowances of Indian Rulers. . . 1,58,000 1,58,000 39 68-Stationery and Printing 94,84,000 94,84,000 40 70-Forest . . 1,85,44,000 1,85,44,000 41 71- Miscellaneous- Contributions . . 1,93,20,000 7,98,000 2,01,18,000 71- Miscellaneous- Other Miscellaneous Expenditure. 42 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 8,18,41,000 4,58,000 8,22,99,000 109-Capital Outlay on Other Works Total-Grant No. 42 . . 8,18,41,000 4,58,000 8,22,99,000 B-Debt Services. 43 16-Interest on Debt and Other Obligations- Expenditure on displaced persons. I-Miscellaneous. 71- Miscellaneous- Expenditure on displaced persons. FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 5,13,20,000 37,35,000 5,50,55,000 109-Capital Outlay on Other Works- Expenditure on displaced persons. Public Debt. Loans for displaced persons . . Loans and Advances by State Government Loans and Advances to displaced persons Total-Grant No. 43 . . 5,13,20,000 37,35,000 5,50,55,000 K-Extraordinary items. 44 77- Extraordinary charges . . 45 78-Pre-partition Payments 25,000 25,000 46 78A-Expenditure connected with the National Emergency, 1962. 1,66,02,000 1,66,02,000 EE-Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account. 47 98-Capital Outlay on Multipurpose River Schemes- Damodar Valley Project. . . 16,95,06,000 16,95,06,000 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 48 103-Capital Outlay on Public Works 8,63,19,000 10,000 8,63,29,000 GG-Capital Account of Transport and Communications (Other than Roads) outside the Revenue Account. 49 1 \4-Capital Outlay on Road and Water Transport Schemes. . . 55,78,000 55,78,000 II-Miscellaneous Capital Account outside the Revenue Account. 50 124-Capital Outlay on Schemes of Government Trading. . . 14,18,67,000 14,18,67,000 Public Debt. 51 Permanent Debt Floating Debt Loans from Central Government (excluding loans for Community Development Projects, etc., and displaced persons). . . 16,67,76,000 16,67,76,000 Other Loans - Total-Grant No. 51 16,67,76,000 16,67,76,000 Loans and Advances by State Government. 52 Loans and Advances by State Government. 33,18,31,000 33,18,31,000 Grand Total .. 2,06,69,58,000 35,69,20,000 2,42,38,78,000
Act Metadata
- Title: West Bengal Appropriation Act, 1963
- Type: S
- Subtype: Bengal
- Act ID: 15240
- Digitised on: 13 Aug 2025