West Bengal Appropriation Act, 1964

S Bengal 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation Act, 1964 4 of 1964 [30 March 1964] CONTENTS 1. Short title 2 . Issue of Rs. 2,87,19.88.000 out of the Consolidated Fund of West Bengal for the year 1964-65 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation Act, 1964 4 of 1964 [30 March 1964] PREAMBLE An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1965. Whereas it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1965; It is hereby enacted in the Fifteenth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary of the 20th March, 1964, Part IVA, page 758; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 23rd March, 1964; and for proceedings of the West Bengal Legislative Council, see the proceedings of the meeting of that Council held on the 24th March, 1964. 1. Short title :- This Act may be called the West Bengal Appropriation Act, 1964. 2. Issue of Rs. 2,87,19.88.000 out of the Consolidated Fund of West Bengal for the year 1964-65 :- From and out of the Consolidated Fund of West Bengal, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees two hundred and eighty-seven crores, nineteen lakhs and eighty- eight thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty- first day of March, 1965, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1965. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. A-Collection of Taxes, Duties and Other Principal Revenues. 1 4-Taxes on Income other than Corpora- tion Tax. 6,68,000 1,000 6,69,000 2 9-Land Revenue J-Contributions and Miscellaneous Adjustments. 76 O h 8 58 65 000 25 000 8 58 90 000 76-Other Miscellaneous Contribution and Assignments. 8,58,65,000 25,000 8,58,90,000 AA-Capital Account of Compensation on the abolition of Zamindari System outside the Revenue Account. 92-Payment of Compensation to land-holders, etc., on the abolition of the Zamindari System. Total-Grand No. 2 8,58,65,000 25,000. . 8,58,90,000 A-Collection of Taxes, Duties and Other Principal Revenue. 3 10-State Excise Duties 55,49,000 1,000 55,50,000 4 11-Taxes on Vehicles 4,50,000 4,50,000 5 12-Sales Tax 32,16,000 1,000 32,17,000 6 13-Other Taxes and Duties 16,12,000 16,12,000 7 14-Stamps 15,36,000 15,36,000 8 15-Registration Fees 30,99,000 30,99,000 B-Debt Services. 9 16-Interest on Debt and Other obligations. 55,00,000 14,27,70.000 14,82,70,000 10 17- Appropriation for Reduction or Avoidance of Debt. 3,90,51,000 3,90,51,000 C- Administrative Services. 11 18-Parliament, State and Union Territory Legislatures. 30,93,000 74,000 31,67,000 12 19-General Administration 3,69,73,000 12,33,000 3,82,06,000 13 21- Administration of Justice 1,12,14,000 38,19,000 1,50,33,000 14 22-Jails 1,24,61,000 1,24,61,000 15 23-Police 11,19,27,000 11,19,27,000 16 26- Miscellaneous Departments- Fire Services. 50,78,000 50,78,000 17 26- Miscellaneous Departments- Excluding Fire Services. 1,80,21,000 1,000 1,80,22,000 D-Social and Development Services. 18 27-Scientific Departments 77,000 77,000 19 28-Education 23,90,72,000 23,90,72,000 20 29-Medical 11,14,54,000 11,14,54,000 21 30-Public Health 4,36,64,000 4,36,64,000 22 31-Agriculture- Agriculture - DD-Capital Account of Social and Developmental Services outside the Revenue Account. 13,86,29,000 13,86,29,000 95-Capital Outlay on Schemes of Agricultural Improvement and Research. Total-Grant No 13,86,29,000 13,86,29,000 22 D-Social and Developmental Services. 23 31-Agriculture- Fisheries 88,10,000 88,10,000 33-Animal Husbandry 24 II-Miscellaneous Capital Account outside the Revenue Account. 6,40,64,000 6,40,64,000 124-Capital Outlay on Schemes of Government Trading-Greater Calcutta Milk Supply Scheme. Total-Grant No. 24 . . 6,40,64,000 6,40,64,000 D-Social and Developmental Services. 25 34-Co-operation DD-Capital Account of Social and Developmental Services outside the Revenue Account. 86,52,000 86,52,000 95A-Capital Outlay on Consumer Co- operatives. Total-Grant No. 25 . . 86,52,000 86,52,000 D-Social and Developmental Services. 26 35-Industries- Industries DD-Capital Account of Social and Developmental Services outside 3,75,94,000 2,000 3,75,96,000 the Revenue Account 96-Capital Outlay on Industrial Development. . Total-Grant No. 26 . . 3,75,94,000 2,000 3,75,96,000 D-Social and Developmental Services. 27 35-Industries- Cottage Industries DD-Capital Account of Social and Developmental Services outside the Revenue Account. 2,69,48,000 2,69,48,000 96-Capital Outlay on Industrial Development- Cottage Industries. Total-Grant No. 27 . . 2,69,48,000 2,69,48,000 D-Social and Developmental Services. 28 35-Industries- Cinchona 29,90,000 29,90,000 B-Debt Services. 29 16-Interest on Debt and other obligations- Community Development Projects, National Extension Service and Local Development Works. D-Social and Developmental Services. 37-Community Development Projects, National Extension Service and Local Development Works. FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 5,45,84,000 61,18,000 6,07,02,000 109-Capital Outlay on Other Works- Community Development Projects, National Extension Service and Local Development Works. Public Debt. Loans for Community Development Projects, National Extension Service and Local Development Works. Loans and Advances by State and Union Territory Governments. Loans and Advances under Community Development Projects, National Exten- sion Service and Local Development Works. Total-Grant No. 29 . . 5,45,84,000 61,18,000 6,07,02,000 D-Social and Developmental Services. 30 38-Labour and Employment 2,64,71,000 2,64,71,000 31 39- Miscellaneous Social and Develop-mental Organisations- Welfare of Scheduled Tribes and Castes and Other Backward Classes. 1,76,15,000 1,76,15,000 32 39- Miscellaneous Social and Develop-mental Organisations- Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes. 1,38,18,000 1,38,18,000 E-Multipurpose River Schemes, Irrigation and Electricity Schemes. 33 42-Multipurpose River Schemes - 43 I i i 43-Irrigation, Navigation, Embankment and Drainage Works (Commercial). 44-Irrigation, Navigation, Embankment and Drainage Works (Non- Commercial). EE-Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account. 9,54,96,000 9,54,96,000 98-Capital Outlay on Multipurpose River Schemes. 99-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial). 100-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non- Commercial). Total-Grant No. 33 . . 9,54,96,000 9,54,96,000 F-Public Works (including Roads) and Schemes of Miscellaneous Public Improvements. 34 50-Public Works 12,61,57,000 15,71,000 12,77,28,000 G-Transport and Communications (other than Roads) 35 54-Ports and Pilotage 15,52,000 15,52,000 57-Road and Water Transport Schemes 36 GG-Capital Account of Transport and Communications (other than Roads) outside the Revenue Account. 99,45,000 1,18,000 1,00,63,000 - 114-Capital Outlay on Road and Water Transport Schemes. Total-Grant No. 36 . . 99,45,000 1,18,000 1,00,63,000 I-Miscellaneous. 37 64-Famine Relief 2,42,24,000 2,42,24,000 38 65-Pensions and Other Retirement Benefits. II-Miscellaneous Capital Account outside the Revenue Account. 2,01,04,000 2,77,000 2,03,81,000 120-Payments of Commuted Value of Pensions. - Total-Grant No. 38 . . 2,01,04,000 2,77,000 2,03,81,000 I-Miscellaneous. 39 67-Privy Purses 1,52,000 1,52,000 and Allowances of Indian Rulers. 40 68-Stationery and Printing 96,41,000 96,41,000 41 70-Forest 2,28,24,000 2,28,24,000 42 71- Miscellaneous- Contributions . . 1,92,18,000 7,72,000 1,99,90,000 43 71- Miscellaneous- Other Miscellaneous Expenditure. - FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 13,63,94,000 4,08,000 13,68,02,000 109-Capital Outlay on Other Works - Total-Grant No. 43 . . 13,63,94,000 4,08,000 13,68,02,000 B-Debt Services. 44 16-Interest on Debt and other obligations- Expenditure on displaced persons. I-Miscellaneous. 71- Miscellaneous- Expenditure on displaced persons. FF-Capital Account of Public Works (including Roads) and 4,83,88,000 38,15,000 5,22,03,000 Schemes of Miscellaneous Public Improvements outside the Revenue Account. 109-Capital Outlay on Other Works- Expenditure on displaced persons. Public Debt. Loans for displaced persons Loans and Advances by State and Union Territory Governments. Loans and Advances to displaced persons Total-Grant No. 44 . . 4,83,88,000 38,15,000 5,22,03,000 K-Extraordinary items. 45 77- Extraordinary charges . . 46 78-Pre-partition Payments 60,000 60,000 47 78A-Expenditure connected with the National Emergency, 1962. 3,11,64,000 3,11,64,000 EE-Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account. 48 98-Capital Outlay on Multipurpose River Schemes- Damodar Valley Project. 19,08,50,000 19,08,50,000 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 49 103-Capital Outlay on Public Works . . 12,63,41,000 50,000 12,63,91,000 II-Miscellaneous Capital Account outside the Revenue Account. 50 124-Capital Outlay on Schemes of Government Trading. 25,63,34,000 20,000 25,63,54,000 Public Debt. - Permanent Debt - Floating Debt 51 Loans from Central Government (excluding loans for Community Development Projects, etc., and displaced persons). 19,90,00,000 19,90,00,000 - Other Loans - Total-Grant No. 51 19.90,00,000 19,90,00,000 Loans and Loans and Advances by State and Union Territory Governments. 52 Loans and Advances by State and Union Territory Governments. 25,33,13,000 25,33,13,000 Grant Total .. 2,47,24,11,000 39,95,77,000 2,87,19,88,000

Act Metadata
  • Title: West Bengal Appropriation Act, 1964
  • Type: S
  • Subtype: Bengal
  • Act ID: 15241
  • Digitised on: 13 Aug 2025