West Bengal Appropriation Act, 1965
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation Act, 1965 5 of 1965 [29 March 1965] CONTENTS 1. Short title 2 . Issue of Rs. 3,58,09,65,000 out of the Consolidated Fund of West Bengal for the year 1965-66 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation Act, 1965 5 of 1965 [29 March 1965] PREAMBLE An Act to authorise payment and appropriation of certain sums fro and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1966. Whereas it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1966; It is hereby enacted in the Sixteenth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, Part IV A, dated the 23rd March, 1965, page 650; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 25th March, 1965. 1. Short title :- This Act may be called the West Bengal Appropriation Act, 1965. 2. Issue of Rs. 3,58,09,65,000 out of the Consolidated Fund of West Bengal for the year 1965-66 :- From and out of the Consolidated Fund of West Bengal, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees three hundred and fifty-eight crores, nine lakhs and sixty-five thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1966, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out, of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1966. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 1 A-Collection of Taxes, Duties and Other Principal Revenues. 4-Taxes on Income other than Corporation Tax. 7,53,000 1,000 7,54,000 2 9-Land Revenue J-Contributions and Miscellaneous Adjustments. 76-Other Miscellaneous Compensations and Assignments. AA-Capital Account 9,06,71,000 4,95,000 9,11,66,000 of Compensation on the abolition of Zamindari System outside the Revenue Account. 92-Payment of Compensation to Land-holders, etc., on the abolition of the Zamindari System. Total-Grant No. 2 9,06,71,000 4,95,000 9,11,66,000 3 A-Collection of Taxes, Duties and Other Principal Revenues. 10-State Excise Duties 71,59,000 1,000 71,60,000 4 11-Taxes on Vehicles 5 12-Sales Tax 42,61,000 1,000 42,62,000 6 13-Other Taxes and Duties 20,19,000 20,19,000 7 14-Stamps 18,33,000 18,33,000 8 15-Registration Fees 39,16,000 39,16,000 B-Debt Services. 9 16-Interest on Debt and other obligations. 60,00,000 17,17,65,000 17,77,65,000 10 17-Appropriation for Reduction or Avoidance of Debt. C-Administrative Services. 4,19,12,000 4,19,12,000 11 18-Parliament, State and Union Territory Legislatures. 42,91,000 85,000 43,76,000 12 19-General Administration 4,31,47,000 13,53,000 4,45,00,000 13 21-Administration of Justice 1,39,12,000 41,89,000 1,81,01,000 14 22-Jails 1,44,95,000 1,44,95,000 15 23-Police 14,85,99,000 11,000 14,86,10,000 16 26-Miscellaneous Departments-Fire Services. 57,86,000 57,86,000 17 26-Miscellaneous Departments- 3,72,07,000 2,000 3,72,09,000 Excluding Fire Services. D-Social and Developmental Services. 18 27-Scientific Departments 77,000 77,000 19 28-Education 30,47,69,000 30,47,69,000 20 29-Medical 12,67,71,000 12,67,71,000 21 30-Public Health 31-Agriculture- Agriculture 4,41,81,000 4,41,81,000 22 DD-Capital Account of Social and Developmental Services outside the Revenue Account. 13,91,92,000 1,000 13,91,93,000 - 95-Capital Outlay on Schemes of Agricultural Improvement and Research. - Total-Grant No. 22 . . 13,91,92,000 1,000 13,91,93,000 D-Social and Developmental Services. 23 31-Agriculture- Fisheries 1,08,40,000 1,08,40,000 33-Animal Husbandry - 24 II-Miscellaneous Capital Account outside the Revenue Account. 6,34,68,000 6,34,68,000 124-Capital Outlay on Schemes of Government Trading-Greater Calcutta Milk Supply Scheme. Total-Grant No. 24 . . D-Social and Developmental Services. 6,34,68,000 6,34,68,000 34-Co-operation 25 DD-Capital Account of Social and 97,03,000 97,03,000 Developmental Services outside the Revenue Account. 95A-Capital Outlay on Consumer Co- operatives. Total-Grant No. 25 . . D-Social and Developmental Services. 97,03,000 97,03,000 35-Industries- Industries 26 DD-Capital Account of Social and Developmental Services outside the Revenue Account. 3,72,08,000 31,000 3,72,39,000 96-Capital Outlay on Industrial and Economic Development. Total-Grant No. 26 . . 3,72,08,000 31,000 3,72,39,000 27 D-Social and Developmental Services. 35-Industries- Cottage Industries DD-Capital Account of Social and Developmental Services outside the Revenue Account. 96-Capital Outlay on Industrial and Economic Development- Cottage Industries. Total-Grant No. 27 . . 2,49,40,000 2,49,40,000 2,49,40,000 2,49,40,000 28 D-Social and Developmental Services. 35-Industries- Cinchona B-Debt Services. 16-Interest on Debt 32,87,000 32,87,000 and other obligations- Community Development Projects, National Extension Service and Local Development Works. 29 D-Social and Developmental Services. 37-Community Development Projects, National Extension Service and Local Development Works. FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvement outside the Revenue Account. 109-Capital Outlay on Other Works- ; Community Development Projects, National Extension Service and Local Development Works. 5,50,14,000 62,52,000 6,12,66,000 29 Public Debt. Loans for Community Development Projects, National Extension Service and Local Development Works. Loans and Advances by State and Union Territory Governments. Loans and Advances under Community Development Projects, National Extension Service and Local Development Works. Total-Grant No. 29 . . 5,50,14,000 62,52.000 6,12,66,000 30 D-Social and Developmental Services. 38-Labour and Employment 3,30,04,000 3,30,04,000 31 39-Miscellaneous Social and Developmental Organisations- Welfare of Scheduled Tribes and Castes and Other Backward Classes. 1,88,77,000 1,88,77,000 32 39-Miscellaneous Social and Developmental Organisations- Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes. 1,60,38,000 1,60,38,000 E-Multipurpose River Schemes, Irrigation and Electricity Schemes. 42-Multipurpose River Schemes. 43-Irrigation, Navigation, Embankment and Drainage Works (Commercial). 44-Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial). 33 EE-Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account. 98-Capital Outlay on Multipurpose River Schemes. 99-Capital Outlay on Irrigation, 11,73,99,000 11,73,99,000 Navigation, Embankment and Drainage Works (Commercial). 100-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial). Total-Grant No. 33 . . 11,73,99,000 11,73,99,000 F-Public Works (including Roads and Schemes of Miscellaneous Public Improvements). 34 50-Public Works. 51A-Greater Calcutta Development Scheme. 18,86,14,000 11,67,000 18,97,81,000 35 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 4,19,86,000 4,19,86,000 106A-Capital Outlay on Greater Calcutta Development Scheme. Total-Grant No. 35 . . 4,19,86,000 4,19,86,000 G-Transport and Communications (Other than Roads). 36 53-Ports and Pilotage 57-Road and Water Transport Schemes 17,73,000 17,73,000 37 GG-Capital Account of Transport and Communications (Other than Roads) outside the Revenue Account. 1,21,52,000 2,51,000 1,24,03,000 114-Capital Outlay on Road and Water Transport Schemes. - 1,21,52,000 2,51,000 1,24,03,000 Total-Grant No. 37 . . I-Miscellaneous. 38 64-Famine Relief 65-Pensions and Other Retirement Benefits. 5,23,75,000 5,23,75,000 39 II-Miscellaneous Capital Account outside the Revenue Account. 2,64,84,000 4,27,000 2,69,11,000 - 120-Payments of Commuted Value of Pensions. - Total-Grant No. 39 . . 2,64,84,000 4,27,000 2,69,11,000 I-Miscellaneous. 40 67-Privy Purses and Allowances of Indian Rulers. 1,52,000 1,52,000 41 68-Stationery and Printing 1,06,35,000 1,06,35,000 42 70-Forest 2,30,12,000 2,30,12,000 43 71-Miscellaneous- Contributions 2,10,81,000 7,87,000 2,18,68,000 44 71-Miscellaneous- Other Miscellaneous Expenditure. FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 109-Capital Outlay on Other Works 12,83,05,000 5,89,000 12,88,94,000 Total-Grant No. 44 . . 12,83,05,000 5,89,000 12,88,94,000 B-Debt Services. 16-Interest on Debt and other obligations- Expenditure on displaced persons. I-Miscellaneous. 71-Miscellaneous- Expenditure on displaced persons. 45 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 5,45,34,000 36,73,000 5,82,07,000 109-Capital Outlay on Other Works- Expenditure on displaced persons. Public Debt. Loans for displaced persons Loans and Advances by State and Union Territory Governments. Loans and Advances to displaced persons. Total-Grant No. 45 . . 5,45,34,000 36,73,000 5,82,07,000 46 47 48 K-Extraordinary items. 77-Extraordinary Charges 78-Pre- partition Payments 78A-Expenditure connected with the National Emergency, 1962. EE-Capital Account of Multi-purpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account. 60,000 3,25,41,000 60,000 3,25,41,000 49 98-Capital Outlay on Multipurpose River Schemes-Damodar Valley Project. FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue 12,89,92,000 12,89,92,000 Account. 50 103-Capital Outlay on Public Works . . II-Miscellaneous Capital Account outside the Revenue Account. 12,02,44,000 1,000 12,02,45,000 51 124-Capital Outlay on Schemes of Government Trading. Public Debt. 62,88,44,000 20,000 62,88,64,000 Permanent Debt 52 Floating Debt Loans from Central Government (excluding Loans for Community Development Projects, etc., and displaced persons). Other Loans 28,07,57,000 28,07,57,000 Total-Grant No. 52 . . 28,07,57,000 28,07,57,000 53 Loans and Advances by State and Union Territory Governments. Loans and Advances by State and Union Territory Governments. . . 20,65,93,000 20,65,93,000 Grand Total .. 3,06,71,94,000 51,37,71,000 3,58,09,65,000
Act Metadata
- Title: West Bengal Appropriation Act, 1965
- Type: S
- Subtype: Bengal
- Act ID: 15242
- Digitised on: 13 Aug 2025