West Bengal Appropriation Act, 1967

S Bengal 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation Act, 1967 2 of 1967 [28 March 1967] CONTENTS 1. Short title 2. Issue of Rupees 19,45,49,401 out of the Consolidated Fund of West Bengal for the year 1966-67 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation Act, 1967 2 of 1967 [28 March 1967] PREAMBLE An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1967. Whereas it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1967; I t is hereby enacted in the Eighteenth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. Short title :- This Act may be called the West Bengal Appropriation Act, 1967. 2. Issue of Rupees 19,45,49,401 out of the Consolidated Fund of West Bengal for the year 1966-67 :- From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees nineteen crores, forty-five lakhs, forty-nine thousand and four hundred and one towards defraying the several charges which will come in course of payment during the year ending on the thirty- first day of March, 1967, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1967. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 1 4-Taxes on Income- other than Corporation Tax. 4,000 4,000 2 9-Land Revenue 80,000 80,000 3 10-State Excise Duties 2,67,000 2,67,000 4 11-Taxes on Vehicles 70,000 70,000 7 14-Stamps 90,000 90,000 8 15-Registration Fees 5,52,000 5,52,000 9 16-Interest on Debt and Other Obligations. 2,34,52,000 2,34,52,000 10 17-Appropriation for Reduction or Avoidance of Debt. 3,36,000 3,36,000 11 18-Parliament, State/Union Territory Legislatures. 15,52,000 18,651 15,70,651 12 19-General Administration 27,50,000 1,82,000 29,32,000 13 21-Administration of Justice 3,48,000 2,12,000 5,60,000 14 22-Jails 34,43,000 34,43,000 15 23-Police 83,300 83,300 16 26-Miscellaneous Departments-Fire Services. 1,26,000 1,26,000 17 26-Miscellaneous Departments- Excluding Fire Services. 27,000 27,000 19 28-Education 36,000 36,000 20 29-Medical 76,56,000 657 76,56,657 21 30-Public Health 59,45,000 587 59,45,587 31-Agriculture- Agriculture 22 95-Capital Outlay on Schemes of Agricultural Improvement and Research. 1,25,39,000 61,000 1,26,00,000 23 31-Agriculture- Fisheries 17,442 17,442 24 124-Capital Outlay on Schemes of Government Trading- Greater Calcutta Milk Supply Scheme. 1,18,68,000 28,513 1,18,96,513 26 96-Capital Outlay on Industrial and Economic Development. 1 1 28 35-Industries-Cinchona 16-Interest on Debt and other obligations- Community Development Projects, National Extension Service 4,50,000 4,50,000 - 29 and Local Development Works. Public Debt- Loans for Community Development Projects, National Extension Service and Local Development Works. 1,59,000 1,59,000 30 38-Labour and Employment 170 170 34 50-Public Works 2,14,000 2,14,000 36 53-Ports and Pilotage 5,82,000 5,82,000 36 53 Ports and Pilotage 5,82,000 5,82,000 37 57-Road and Water Transport Schemes 30,000 30,000 38 64-Famine Relief 8,36,20,000 2,080 8,36,22,080 39 65-Pensions and Other Retirement Benefits. 60,000 60,000 41 68-Stationery and Printing 2,97,000 2,97,000 42 70-Forest 15,000 15,000 43 71-Miscellaneous- Contributions 71-Miscellaneous- Irrecoverable loans to displaced persons written off. 7,20,000 7,20,000 - - 45 109-Capital Outlay on Other Works- Expenditure on displaced persons. . . Public Debt-Loans for displaced persons. 21,15,000 90,33,000 1,11,48,000 46 78-Pre-partition Payments 8,000 8,000 49 103-Capital Outlay on Public Works . . 8,87,000 8,87,000 51 Public Debt-Loans from Central Government (excluding Loans for Community Development Projects, etc., and displaced persons). 2,46,12,000 2,46,12,000 Total 13,50,02,001 5,95,47,400 19,45,49,401

Act Metadata
  • Title: West Bengal Appropriation Act, 1967
  • Type: S
  • Subtype: Bengal
  • Act ID: 15244
  • Digitised on: 13 Aug 2025