West Bengal Appropriation (Excess Expenditure, 1955-56, 1956-57, 1957-58 And 1958-59) Act, 1963
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (Excess Expenditure, 1955-56, 1956-57, 1957-58 And 1958-59) Act, 1963 3 of 1963 [11 February 1963] CONTENTS 1. Short title 2 . Issue of Rs. 45,44,698, Rs 11,31,974, Rs. 13,71,212 and Rs. 2,74,20,324 out of the Consolidated Fund of West Bengal respectively for the services and purposes of the year 1955-56, the year 1956-57, the year 1957-58 and the year 1958-59 3. Appropriation SCHEDULE 1 :- SCHEDULE I SCHEDULE 2 :- SCHEDULE II SCHEDULE 3 :- SCHEDULE III SCHEDULE 4 :- SCHEDULE IV West Bengal Appropriation (Excess Expenditure, 1955-56, 1956-57, 1957-58 And 1958-59) Act, 1963 3 of 1963 [11 February 1963] PREAMBLE An Act to regularise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1956, the year ending on the thirty-first day of March, 1957, the year ending on the thirty-first day of March, 1958 and the year ending on the thirty-first day of March, 1959. It is hereby enacted in the Thirteenth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary of the 19th December, 1962, Part IVA, page 4037; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 20th December, 1962; and for proceedings of the West Bengal Legislative Council, see the proceedings of the meeting of that Council held on the 7th January, 1963. 1. Short title :- This Act may be called the West Bengal Appropriation (Excess Expenditure, 1955-56, 1956-57, 1957-58 and 1958-59) Act, 1963. 2. Issue of Rs. 45,44,698, Rs 11,31,974, Rs. 13,71,212 and R s . 2,74,20,324 out of the Consolidated Fund of West Bengal respectively for the services and purposes of the year 1955-56, the year 1956-57, the year 1957-58 and the year 1958-59 :- From and out of the Consolidated Fund of West Bengal,- (1) sums not exceeding those specified in column 3 of Schedule I amounting in the aggregate to the sum of rupees forty-five lakhs, forty-four thousand, six hundred and ninety-eight, (2) sums not exceeding those specified in column 3 of Schedule II amounting in the aggregate to the sum of rupees eleven lakhs, thirty-one thousand, nine hundred and seventy-four, (3) sums not exceeding those specified in column 3 of Schedule III amounting in the aggregate to the sum of rupees thirteen lakhs, seventy-one thousand, two hundred and twelve, and (4) sums not exceeding those specified in column 3 of Schedule IV amounting in the aggregate to the sum of rupees two crores, seventy-four lakhs, twenty thousand, three hundred and twenty- four, are authorised for payment and application towards defraying the several charges which were incurred during- (i) the year ending on the thirty-first day of March, 1956, (ii) the year ending on the thirty-first day of March, 1957, (iii) the year ending on the thirty-first day of March, 1958, and (iv) the year ending on the thirty-first day of March, 1959, respectively in respect of the services and purposes specified in column 2 of each such Schedule and which were in excess of the amounts granted for the services and purposes of the respective year. 3. Appropriation :- The sums authorised for payment and application from and out of the Consolidated Fund of West Bengal by this Act shall be deemed to have been respectively appropriated for the services and purposes expressed in Schedules I, II, III and IV in relation to the year ending on the thirty-first day of March, 1956, the year ending on the thirty-first day of March, 1957, the year ending on the thirty-first day of March, 1958 and the year ending on the thirty- first day of March, 1959. SCHEDULE 1 SCHEDULE I SCHEDULE I (See sections 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 1 4-Taxes on Income Other than Corporation Tax. 12,477 12,477 2 7-Land Revenue 43,874 43,874 4 9-Stamps 13,122 13,122 5 10-Forest 3,18,571 3,18,571 6 11-Registration 14,994 14,994 11 22-Interest on Debt and Other Obligations. 4,97,685 4,97,685 14 27-Administration of Justice 34,427 34,427 19 37-Education 21,97,241 21,97,241 44 63-Extraordinary Charges 7,22,271 7,22,271 50 Public Debt 6,90,036 6,90,036 Grand Total 25,56,405 19,88,293 45,44,698 SCHEDULE 2 SCHEDULE II SCHEDULE II (See sections 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Charged on the Total. Assembly. Consolidated Fund. Rs. Rs. Rs. 4 9-Stamps 37,674 37,674 13 25-General Administration 10,93,597 10,93,597 18 36-Scientific Departments 340 340 40 57-Miscellaneous-Other Miscellaneous Expenditure. 363 363 Grand Total . . 11,31,611 363 11,31,974 SCHEDULE 3 SCHEDULE III SCHEDULE III (See sections 2 and 3) 4 9-Stamps 17,790 17,790 6 11-Registration 34,230 34,230 13 25-General Administration 5,92,582 5,92,582 15 28-Jails and Convict Settlements 1,16,228 1,16,228 22 40-Agriculture 12,421 12,421 31 47-Miscellaneous Departments- Excluding Fire Services. 1,39,459 1,39,459 36 56-Stationery and Printing 1,17,000 1,17,000 38 57-Miscellaneous- Contributions 1,38,294 2,03,208 3,41,502 Grand Total 11,55,583 2,15,629 13,71,212 SCHEDULE 4 SCHEDULE IV SCHEDULE IV (See sections 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 6 11-Registration 36,899 36,899 11 51A-Interest on Capital Outlay on Multipurpose River Schemes. 34,921 34,921 14 25-General Administration 6,49,873 6,49,873 15 27-Administration of Justice 1,59,532 1,59,532 16 28-Jails and Convict Settlements 1,03,895 1,03,895 17 29-Police 789 789 18 30-Ports and Pilotage 7,699 7,699 20 37-Education 19,47,093 19,47,093 21 38-Medical 26,55,852 26,55,852 34 54B-Privy Purses and Allowances of Indian Rulers. 33,219 33,219 35 55-Superannuation Allowances and Pensions. 12,99,306 12,99,306 36 56-Stationery and Printing 5,07,855 5,07,855 39 57-Miscellaneous- Expenditure on displaced persons 1,59,90,647 1,59,90,647 41 63-Extraordinary Charges 706 706 46 85A-Capital Outlay on State Schemes of Government Trading. 186 186 47 Public Debt 39,91,852 39,91,852 Grand Total 2,33,91,870 40,28,454 2,74,20,324
Act Metadata
- Title: West Bengal Appropriation (Excess Expenditure, 1955-56, 1956-57, 1957-58 And 1958-59) Act, 1963
- Type: S
- Subtype: Bengal
- Act ID: 15178
- Digitised on: 13 Aug 2025