Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (Excess Expenditure, 1968-69, 1969- 70, 1970-71, 1971-72, 1972-73 And 1973-74) Act, 1983 26 of 1983 [07 October 1983] CONTENTS 1. Short title 2 . Issue of Rs. 9,80,96,835, Rs. 7,44,64,668, Rs. 22,91,42,516, Rs. 46,37,69,827, Rs. 51,05,91,365 and Rs. 61,86,60,140 out of the Consolidated Fund of West Bengal respectively for the services and purposes of the year 1968-69, the year 1969-70, the year 1970-71, the year 1971-72, the year 1972-73 and the year 1973-74 3. Appropriation SCHEDULE 1 :- SCHEDULE I SCHEDULE 2 :- SCHEDULE II SCHEDULE 3 :- SCHEDULE III SCHEDULE 4 :- SCHEDULE IV SCHEDULE 5 :- SCHEDULE V SCHEDULE 6 :- SCHEDULE VI West Bengal Appropriation (Excess Expenditure, 1968-69, 1969- 70, 1970-71, 1971-72, 1972-73 And 1973-74) Act, 1983 26 of 1983 [07 October 1983] PREAMBLE An Act to regularise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1969, the year ending on the thirty-first day of March, 1970, the year ending on the thirty-first day of March, 1971, the year ending on the thirty-first day of March, 1972, the year ending on the thirty-first day of March, 1973 and the year ending on the thirty-first day of March, 1974. It is hereby enacted in the Thirty-fourth year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, Part IV of the 13th September, 1983, (Bill No. 48 of 1983); for proceedings of the West Bengal Legislative Assembly, see the proceedings of meeting of that Assembly held on the 14th September, 1983. 1. Short title :- This Act may be called the West Bengal Appropriation (Excess Expenditure, 1968-69, 1969-70, 1970-71, 1971-72, 1972-73 and 1973- 74) Act, 1983. 2. Issue of Rs. 9,80,96,835, Rs. 7,44,64,668, Rs. 22,91,42,516, Rs. 46,37,69,827, Rs. 51,05,91,365 and Rs. 61,86,60,140 out of t h e Consolidated Fund of West Bengal respectively for the services and purposes of the year 1968-69, the year 1969-70, the year 1970-71, the year 1971-72, the year 1972-73 and the year 1973-74 :- From and out of the Consolidated Fund of West Bengal,- (1) sums not exceeding those specified in column 3 of Schedule I amounting in the aggregate to the sum of rupees nine crores, eighty lakhs, ninety-six thousand, eight hundred and thirty-five, (2) sums not exceeding those specified in column 3 of Schedule II amounting in the aggregate to the sum of rupees seven crores, forty-four lakhs, sixty-four thousand, six hundred and sixty-eight, (3) sums not exceeding those specified in column 3 of Schedule III amounting in the aggregate to the sum of rupees twenty-two crores, ninety-one lakhs, forty-two thousand, five hundred and sixteen, (4) sums not exceeding those specified in column 3 of Schedule IV amounting in the aggregate to the sum of rupees forty-six crores, thirty- seven lakhs, sixty-nine thousand, eight hundred and twenty-seven, (5) sums not exceeding those specified in column 3 of Schedule V amounting in the aggregate to the sum of rupees fifty-one crores, five lakhs, ninety-one thousand, three hundred and sixty-five, and (6) sums not exceeding those specified in column 3 of Schedule VI amounting in the aggregate to the sum of rupees sixty-one crores, eighty-six lakhs, sixty thousand, one hundred and forty, are authorised for payment and application towards defraying the several charges which were incurred during- (i) the year ending on the thirty-first day of March, 1969, (ii) the year ending on the thirty-first day of March, 1970, (iii) the year ending on the thirty-first day of March, 1971, (iv) the year ending on the thirty-first day of March, 1972, (v) the year ending on the thirty-first day of March, 1973, and (vi) the year ending on the thirty-first day of March, 1974, respectively, in respect of the services and purposes specified in column 2 of each such Schedule and which were in excess of the amounts granted for the services and purposes of the respective year. 3. Appropriation :- The sums authorised for payment and application from and out of the Consolidated Fund of West Bengal by this Act shall be deemed to have been respectively appropriated for the services and purposes expressed in Schedules I, II, III, IV, V and VI in relation to the year ending on the thirty-first day of March, 1969, the year ending on the thirty-first day of March, 1970, the year ending on the thirty-first day of March, 1971, the year ending on the thirty-first day of March, 1972, the year ending on the thirty-first day of March, 1973 and the year ending on the thirty-first day of March, 1974. SCHEDULE 1 SCHEDULE I SCHEDULE I (See section 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 4 11 Taxes on Vehicles .. 24,584 .... 24,584 11 18 Parliament, State/Union Territory Legislatures .. 4,87,325 ... 4,87,325 12 19 General Administration .. 9,48,774 ... 9,48,774 13 21 Administration of Justice .. 4,21,635 1,41,802 5,63,437 15 23 Police .. 11,20,972 ... 11,20,972 17 26 Miscellaneous Departments .. 7,58,453 ... 7,58,453 18 27 Scientific Departments .. 1,100 ... 1,100 19 28 Education .. 1,76,86,182 ... 1,76,86,182 20 29 Medical .. 1,05,47,881 ... 1,05,47,881 21 30 Public Health .. 77,17,202 ... 77,17,202 30 38 Labour and Employment .. 32,50,051 ... 32,50,051 33 44 Irrigation, .. ... 18,787 18,787 Navigation, Embankment and Drainage Works (Non-Commercial) 34 50 Public Works .. 60,91,726 3,69,021 64,60,747 36 53 Ports and Pilotage .. 1,38,127 ... 1,38,127 39 65 Pensions and Other Retirement Benefits .. 23,58,000 ... 23,58,000 120 Payments of Commuted Value of Pensions. .. 1,28,331 ... 1,28,331 Total Grant No. 39 .. 24,86,331 ... 24,86,331 42 70 Forest .. 10,028 ... 10,028 45 71 Miscellaneous .. 2,12,27,687 ... 2,12,27,687 Public Debt .. .... 2,46,49,167 2,46,49,167 Total Grant No. 45 .. 2,12,27,687 2,46,49,167 4,58,76,854 Grand Total .. 7,29,18,058 2,51,78,777 9,80,96,835 SCHEDULE 2 SCHEDULE II SCHEDULE II (See section 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 1 4 Taxes on Income Other than Corporation Tax .. 20,396 .. 20,396 3 10 State Excise Duties .. 12,74,022 .. 12,74,022 4 11 Taxes on Vehicles .. 58,492 .. 58,492 9 16 Interest on Debt and Other Obligations. .. 7,24,242 .. 7,24,242 11 18 Parliament, State/Union Territory Legislatures. .. 2,52,691 .. 2,52,691 12 19 General .. 20,41,413 .. 20,41,413 Administration 13 21 Administration of Justice .. .. 2,16,571 2,16,571 15 23 Police .. 2,13,57,586 .. 2,13,57,586 17 26 Miscellaneous Departments Excluding Fire Services. .. 14,51,243 .. 14,51,243 24 124 Capital Outlay on Schemes of Government Trading Greater Calcutta Milk Supply Scheme. .. 36,04,088 .. 36,04,088 31 39 Miscellaneous Social and Developmental Organisations Welfare of Scheduled Tribes and Castes and Other Backward Classes. .. 1,24,885 .. 1,24,885 32 39 Miscellaneous Social and Developmental Organisations Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes. .. 21,83,075 .. 21,83,075 34 50 Public Works .. 3,07,95,967 .. 3,07,95,967 39 65 Pensions and Other Retirement Benefits. .. 38,29,305 .. 38,29,305 50 124 Capital Outlay on Schemes of Government Trading. .. 65,30,692 .. 65,30,692 Grand Total .. 7,42,48,097 2,16,571 7,44,64,668 SCHEDULE 3 SCHEDULE III SCHEDULE III (See section 2 and 3) 1 2 3 Grant/Appropriation No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 8 15 Registration Fee .. 55,481 .. 55,481 9 16 Interest on Debt and Other Obligations. .. 1,57,036 .. 1,57,036 11 18 Parliament, State/Union Territory Legislatures. ... 56,57,468 .. 56,57,468 34 50 Public Works .. 61,04,426 .. 61,04,426 53 Public Debt Debt raised in India .. .. 21.71,68.105 21,71,68,105 Grand Total .. 1,19,74,411 21,71,68,105 22,91,42,516 SCHEDULE 4 SCHEDULE IV SCHEDULE IV (See section 2 and 3) 1 2 3 Grant/Appropriation No. No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 3 10 State Excise Duties .. 12,06,761 .. 12,06,761 8 15 10 76 716 10 76 716 8 15 Registration Fees .. 10,76,716 .. 10,76,716 11 18 Parliament, State/Union Territory Legislatures. .. 42,03,328 42,03,328 14 22 Jails .. 22,74,938 22,74,938 28 35 Industries Cinchona .. 1,28,450 .. 1,28,450 33 44 Irrigation, Navigation, Embankment and Drainage Works (Non Commercial). 98 Capital Outlay on Multipurpose River Schemes. .. .. 2,19,30,000 87,06,726 .. .. 2,19,30,000 87,06,726 Total Grant No. 33 3,06,36,726 .. 3,06,36,726 34 50 Public Works .. 5,14,25,153 1,58.908 5,15,84,061 39 65 Pensions and Other Retirement Benefits .. 33,26,843 87,087 34,13,930 41 68 Stationery and Printing .. 5,77,172 .. 5,77,172 43 71 Miscellaneous Contributions .. 51,11,808 .. 51,11,808 53 Public Debt .. .. 36,35,55,937 36,35,55,937 Grand Total .. 9,99,67,895 36,38,01,932 46,37,69,827 SCHEDULE 5 SCHEDULE V SCHEDULE V (See section 2 and 3) 1 2 3 Grant/Appropriation No. Services and purposes. Sums not exceeding Voted by the Charged on Total. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 9 16 Interest on Debt and Other Obligations .. .. 1,71,91,771 1,71,91,771 13 21 Administration of Justice .. 5,64,829 .. 5,64,829 27 96 Capital Outlay on Industrial and Economic Development. .. 15,10,633 .. 15,10,633 31 39 Miscellaneous Social and Developmental Organisations of Scheduled Tribes and Castes and Other Backward Classes. .. 2,38,466 .. 2,38,466 32 39 Miscellaneous Social and Developmental Organisations Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes. .. 77,35,678 .. 77,35,678 33 44 Irrigation, Navigation, Embankment and Drainage Works (Non- Commercial). .. 1,83,68,844 .. 1,83,68,844 34 50 Public Works .. 14,74,89,266 5,426 14,74,94,692 37 57 Road and Water Transport Schemes . .. 1,40,265 .. 1,40,265 38 64 Famine .. 31,12,190 .. 31,12,190 38 64 Famine Relief .. 31,12,190 .. 31,12,190 39 65 Pensions and Other Retirement Benefits. .. 59,66,342 .. 59,66,342 41 68 Stationery and Printing .. 3,66,292 .. 3,66,292 48 71 Miscellaneous Expenditure on Displaced Persons. .. 7,53,90,081 .. 7,53,90,081 53 Public Debt .. .. 23,25,11,282 23,25,11,282 Grand Total .. 26,08,82,886 24,97,08,479 51,05,91,365 SCHEDULE 6 SCHEDULE VI SCHEDULE VI (See section 2 and 3) 1 2 3 Grant/Appropriation No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 7 14 Stamps .. 2,17,311 .. 2,17,311 14 22 Jails .. 11,71,279 .. 11,71,279 21 30 Public Health .. 15,66,742 .. 15,66,742 27 35 Industries Cottage Industries .. 26,40,822 .. 26,40,822 28 35 Industries Cinchona .. 1,38,442 .. 1,38,442 32 39 Miscellaneous Social and Developmental Organisations Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes. .. 1,26,89,688 .. 1,26.89,688 34 50 Public .. 3,94,17,119 .. 3,94,17,119 Works 39 65 Pensions and Other Retirement Benefits. .. 39,88,000 .. 39,88,000 120 Payments of Commuted Value of Pensions. .. 2,62,157 .. 2,62,157 Total Grant No. 39 .. 42,50,157 .. 42,50,157 50 78 Pre- Partition Payments .. .. 916 916 55 Public Debt .. .. 55,65,67,664 55,65,67,664 Grand Total .. 6,20,91,560 55,65,68,580 61,86,60,140