West Bengal Appropriation (No. 2) Act, 1950
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (No. 2) Act, 1950 41 of 1950 [01 November 1950] CONTENTS 1. Short title 2 . Issue of Rupees 3.93,89,001 out of the Consolidated Fund of West Bengal for the year 1950-51 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation (No. 2) Act, 1950 41 of 1950 [01 November 1950] PREAMBLE An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal to the service of the year ending on the thirty-first day of March, 1951. Whereas it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal to the service of the year ending on the thirty-first day of March, 1951; It is hereby enacted as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, dated the 4th October, 1950, Pt. IV, page 1299; for Proceedings of the West Bengal Legislative Assembly, see the Proceedings of the meeting of the West Bengal Legislative Assembly, held on the 6th October, 1950. 1. Short title :- This Act may be called the West Bengal Appropriation (No. 2) Act, 1950. 2. Issue of Rupees 3.93,89,001 out of the Consolidated Fund of West Bengal for the year 1950-51 :- From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of Rupees three crores ninety-three lakhs eighty-nine thousand and one towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1951, in respect of the services specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1951. SCHEDULE 1 SCHEDULE SCHEDULE 1. 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 2 7-Land Revenue 9,16,000 9,16,000 5 10-Forest 2,00,000 2,00,000 16 29-Police 48,62,000 48,62,000 17 30-Ports and Pilotage 70,000 70,000 22 40-Agriculture 1 1 25 43-Industries- Industries 3,88,000 3,88,000 XLI-Receipts from Electricity Schemes- Working expenses. 16,000 16,000 53-Capital Outlay on Electricity 96,000 96,000 Schemes met out of Revenue Account. 72-Capital Outlay on Industrial Development outside the Revenue Account. 1,50,000 1,50,000 Total-Grant No. 25 6,50,000 6,50,000 27 43-Industries- Cinchona 2,01,000 2,01,000 29 50-Civil Works 40,09,000 2,11,000 42,20,000 81-Capital Account of Civil Works outside the Revenue Account. 30,07,000 30,07,000 Total-Grant No. 29 70,16,000 2,11,000 72,27,000 30A 54A- Territorial and Political Pensions 2,00,000 2,00,000 33 57- Miscellaneous- Miscellaneous 4,27,000 4,27,000 34 57- Miscellaneous- Expenditure on refugees 56,41,000 56,41,000 37 64C-Pre- partition Payments 95,00,000 15,00,000 1,10,00,000 39A Transfer to the Contingency Fund of West Bengal 50,00,000 50,00,000 41 Loans and Advances bearing interest 29,95,000 29,95,000 Grand Total 3 76 78 001 17 11 000 3 93 89 001 Grand Total 3,76,78,001 17,11,000 3,93,89,001
Act Metadata
- Title: West Bengal Appropriation (No. 2) Act, 1950
- Type: S
- Subtype: Bengal
- Act ID: 15182
- Digitised on: 13 Aug 2025