West Bengal Appropriation (No. 2) Act, 1962
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (No. 2) Act, 1962 9 of 1962 [16 August 1962] CONTENTS 1. Short title 2 . Issue of Rs. 1,10,69,94,001 out of the Consolidated Fund of West Bengal for the year 1962-63, in addition to the sum already authorised to be with drawn for that year 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation (No. 2) Act, 1962 9 of 1962 [16 August 1962] PREAMBLE An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1963. Whereas it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1963; It is hereby enacted in the Thirteenth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta, Gazette, Extraordinary of the 1st August, 1962, Part IVA, page 2312; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 2nd August, 1962; and for proceedings of the West Bengal Legislative Council, see the proceedings of the meeting of that Council held on the 3rd August, 1962. 1. Short title :- This Act may be called the West Bengal Appropriation (No. 2) Act, 1962. 2. Issue of Rs. 1,10,69,94,001 out of the Consolidated Fund of West Bengal for the year 1962-63, in addition to the sum already authorised to be with drawn for that year :- In addition to the sum of seventy-eight crores, twenty-eight lakhs and one thousand rupees authorised to be withdrawn and appropriated under the West Bengal Appropriation (Vote on Account) Act, 1962,(Act II of 1962.) there may be paid and applied from and out of the Consolidated Fund of West Bengal, sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees one hundred and ten crores, sixty-nine lakhs, ninety-four thousand and one towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1963, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1963. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. A-Collection of Taxes, Duties and Other Principal Revenues. 1 4-Taxes on Income other than 4,06,000 4,06,000 Corporation Tax. . . 2 9-Land Revenue 4,95,44,000 4,95,44,000 AA-Capital Account of Compensation on the abolition of Zamindari System outside the Revenue Account. 92-Payment of compensation to Land-holders, etc., on the abolition of the Zamindary system. Total-Grant No. 2 4,95,44,000 4,95,44,000 A-Collection of Taxes, Duties and Other Principal Revenues. 3 10-State Excise Duty . . 29,42,000 29,42,000 4 11-Taxes on Vehicles . . 2,25,000 2,25,000 5 12-Sales Tax 17,90,000 17,90,000 6 13-Other Taxes and Duties . . 8,53,000 8,53,000 7 14-Stamps . . 6,82,000 6,82,000 8 15-Registration Fees . . 16,24,000 16,24,000 B-Debt Services. 9 16-Interest on Debt and other obligations. . . 29,20,000 4,37,49,000 4,66,69,000 10 17- Appropriation for Reduction or Avoidance of Debt. . . 3,78,30,000 3,78,30,000 C- Administrative Services. 11 18-Parliament and State Legislatures 13,63,000 45,000 14,08,000 12 19-General Administration . . 2,22,47,000 6,61,000 2,29,08,000 13 21- Administration of Justice . . 61,49,000 19,89,000 81,38,000 14 22-Jails . . 65,60,000 65,60,000 15 23-Police 5,73,15,000 5,73,15,000 16 26- Miscellaneous Departments- Fire Services. . . 25,50,000 25,50,000 17 26- Miscellaneous Departments- Excluding Fire Services. . . 1,09,17,000 1,09,17,000 D-Social and Developmental Services. 18 27-Scientific Departments . . 45,000 45,000 19 28-Education . . 12,38,13,000 12,38,13,000 20 29-Medical 4,22,55,000 4,22,55,000 21 30-Public Health 2,10,57,000 2,10,57,000 22 31 -Agriculture- Agriculture 5,56,36,000 5,56,36,000 DD-Capital Account of Social and Developmental Services outside the Revenue Account. 95-Capital Outlay on Schemes of Agricultural Improvement and Research. Total-Grant No. 22 . . 5,56,36,000 5,56,36,000 D-Social and Developmental Services. 23 31-Agriculture- Fisheries . . 27,87,000 27,87,000 24 33-Animal Husbandry 66,92,000 66,92,000 II-Miscellaneous Capital Account outside the Revenue Account. 124-Capital Outlay on Schemes of Government Trading-Greater Calcutta Milk Supply Scheme. Total-Grant No. 24 . . 66,92,000 66,92,000 D-Social and Developmental Services. 25 34-Co-operation . . 42,74,000 42,74,000 26 35-Industries- Industries 1,58,74,000 1,58,74,000 DD-Capital Account of Social and Developmental Services outside the Revenue Account. 96-Capital Outlay on Industrial Development. Total-Grant No. 26 . . 1,58,74,000 1,58,74,000 D-Social and Developmental Services. 27 35-Industries- Cottage Industries 1,37,95,000 1,37,95,000 DD-Capital DD Capital Account of Social and Developmental Services outside the Revenue Account. 96-Capital Outlay on Industrial Development- Cottage Industries. Total-Grant No. 27 . . 1,37,95,000 1,37,95,000 D-Social and Developmental Services. 28 35-Industries- Cinchona 26,49,000 26,49,000 29 B-Debt Services. 16-Interest on Debt and other obligations- Community Development Projects, National Extension Service and Local Development Works. D-Social and Developmental Services. 37-Community Development Projects, National Extension Service and Local Development Works. FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 109-Capital Outlay on Other Works- Community Development Projects, National Extension Service and Local Development Works. 2,01,51,000 27,10,000 2,28,61,000 Public Debt. Loans for Community Development Projects, National Extension Service and Local Development Works. Loans and Advances by State Government. Loans and Advances under Community Development Projects, National Extension Service and Local Development Works. Total-Grant No. 29 . . 2,01,51,000 27,10,000 2,28,61,000 D-Social and Developmental Services. 30 38-Labour and Employment . . 19,24,000 19,24,000 31 39- Miscellaneous Social and Develop-mental Organisations- Welfare of Scheduled Tribes and Castes and Other Backward Classes. . . 76,16,000 76,16,000 32 39- Miscellaneous Social and Develop-mental Organisations- excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes. 46,28,000 46,28,000 33 E-Multipurpose River Schemes, Irrigation and Electricity Schemes. 42-Multipurpose River Schemes. 43-Irrigation, Navigation, Embankment and Drainage Works (Commercial). 44-Irrigation, Navigation, Embankment and Drainage Works (Non- commercial). EE-Capital Account of Multipurpose River Schemes, Irrigation and Electricity 4,75,68,000 4,75,68,000 Schemes outside the Revenue Account. 98-Capital Outlay on Multipurpose River Schemes. 99-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial). 100-Capital Outlay on Irrigation, Navigation, Embankment and Drain-age Works (Non- Commercial). Total-Grant No. 33 4,75,68,000 4,75,68,000 F-Public Works (including Roads) and Schemes of Miscellaneous Public Improvements. 34 50-Public Works 2,89,36,000 8,31,000 2,97,67,000 G-Transport and Communications (Other than Roads). 35 53-Ports and Pilotage 7,44,000 7,44,000 I-Miscellaneous. 36 64-Famine Relief . . 1,05,62,000 1,05,62,000 37 . 65-Pensions and Other Retirement benefits. H-Miscellaneous 1,05,77,000 1,29,000 1,07,06,000 Capital Account outside the Revenue Account. 120-Payments of Commuted value of Pensions. Total-Grant No. 37 . . 1,05,77,000 1,29,000 1,07,06,000 I-Miscellaneous. 38 67-Privy Purses and Allowances of Indian Rulers. 99,000 99,000 39 68-Stationery and Printing . . 54,07,000 54,07,000 40 70-Forest . . 99,21,000 99,21,000 41 71- Miscellaneous- Contributions . . 1,09,12,000 4,63,000 1,13,75,000 71- Miscellaneous- Other Miscellaneous Expenditure. 25 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 9,85,79,000 1,15,000 9,86,94,000 - 109-Capital Outlay on Other Works Total-Grant No. 42 . . 9,85,79,000 1,15,000 9,86,94,000 B-Debt Services. 43 16-Interest on Debt and Other Obligations- Expenditure on displaced persons. I-Miscellaneous. 71- Miscellaneous- Expenditure on displaced persons. FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 60,71,000 20,56,000 81,27,000 100-Capital Outlay on Other Works- Expenditure on displaced persons. Public Debt. Loans for displaced persons. . . Loans and Advances by State Government Loans and Advances to displaced persons. Total-Grant No. 43 . . 60,71,000 20,56,000 81,27,000 K-Extraordinary Items. 44 78-Pre-partition Payments. 29,000 29,000 EE-Capital Account of Multipurpose River Schemes, Irrigation, and Electricity Schemes outside the Revenue Account. 45 98-Capital Outlay on Multipurpose River Schemes- Damodar Valley Project. 4,26,94,000 4,26,94,000 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 46 103-Capital Outlay on Public Works. 6,10,37,000 90,000 6,11,27,000 GG-Capital Account of Transport and Communications (Other than Roads) outside the Revenue Account. 48 114-Capital Outlay on Road and Water Transport Schemes. . . 16,90,000 16,90,000 II-Miscellaneous Capital Account outside the Revenue Account. 49 124-Capital Outlay on Schemes of Government Trading. 1 1 Public Debt Public Debt 50 Permanent Debt Floating Debt Loans from Central Government (excluding loans for Community Development Projects, etc., and displaced persons). 10,89,09,000 10,89,09,000 Other loans - Total-Grant No. 50 . . 10,89,09,000 10,89,09,000 Loans and Advances by State Government. 51 Loans and Advances by State Government. . . 8,13,08,000 8,13,08,000 Grant Total . . 90,71,92,001 19,98,02,000 1,10,69,94,001
Act Metadata
- Title: West Bengal Appropriation (No. 2) Act, 1962
- Type: S
- Subtype: Bengal
- Act ID: 15194
- Digitised on: 13 Aug 2025