West Bengal Appropriation (No. 2) Act, 1963
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (No. 2) Act, 1963 11 of 1963 [30 March 1963] CONTENTS 1. Short title 2 . Issue of Rupees 6,72,81,567 out of the Consolidated Fund of West Bengal for the year 1962-63 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation (No. 2) Act, 1963 11 of 1963 [30 March 1963] PREAMBLE An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1963. Whereas it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1963; I t is hereby enacted in the Fourteenth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, of the 26th March, 1963, Part IVA, page 586(d); for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 28th March, 1963; and for proceedings of the West Bengal Legislative Council, see the proceedings of the meeting of that Council held on the 29th March, 1963. 1. Short title :- This Act may be called the West Bengal Appropriation (No. 2) Act, 1963. 2. Issue of Rupees 6,72,81,567 out of the Consolidated Fund of West Bengal for the year 1962-63 :- From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees six crores, seventy-two lakhs, eighty-one thousand and five hundred and sixty-seven towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1963, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1963. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 2 9-Land Revenue . . 6,000 6,000 3 10-State Excise Duties . . 2,44,000 363 2,44,363 7 14-Stamps 95,000 95,000 8 15-Registration Fees . . 1,48,000 905 1,48,905 9 16-Interest on Debt and other obligations. . . 16,64,000 16,64,000 12 19-General Administration . . 13,27,000 17,000 13,44,000 13 21-Administration of 2,38,000 2,38,000 13 21 Administration of Justice . . 2,38,000 2,38,000 14 22-Jails 2,62,000 2,62,000 15 23-Police 50,05,000 9,561 50,14,561 16 26-Miscellaneous Departments- Fire Services. . . 5,58,950 5,58,950 19 28-Education . . 29,10,000 29,10,000 20 29-Medical 27,92,400 11,600 28,04,000 21 30-Public Health 69,700 69,700 31 39-Miscellaneous Social and Developmental Organisations- Welfare of Scheduled Tribes and Castes and other backward classes. . . 1,589 1,589 33 44-Irrigation, Navigation, Embankment and Drainage Works (Non-commercial). . . 1,000 1,000 34 50-Public Works 20,00,000 1,78,000 21,78,000 35 53-Ports and Pilotage . . 6,94,900 6,94,900 36 64-Famine Relief . . 2,64,09,000 1,811 2,64,10,811 37 65-Pensions and other Retirement benefits. 8,000 8,000 41 71-Miscellaneous- Contributions 1,70,60,000 5,000 1,70,65,000 42 71-Miscellaneous- Other Miscellaneous Expenditure. 1,12,000 1,12,000 109-Capital Outlay on Other Works Total-Grant No. 42 . . 1,12,000 1,12,000 43 16-Interest on Debt and other obliga- tions-Expenditure on displaced persons. 71-Miscellaneous- Expenditure on displaced persons. . . 9,86,000 11,08,000 20,94,000 Public Debt-Loans for Public Debt Loans for displaced persons. Total-Grant No. 43 . . 9,86,000 11,08,000 20,94,000 45 78-Pre-partition payments . . 3,000 3,000 45A 78A-Expenditure connected with the National Emergency, 1962. . . 33,03,000 33,03,000 47 103-Capital Outlay on Public Works . . 32,000 32,000 49 124-Capital Outlay on Schemes of Government Trading. . . 18,788 18,788 Grand Total 6,37,98,250 34,83,317 6,72,81,567
Act Metadata
- Title: West Bengal Appropriation (No. 2) Act, 1963
- Type: S
- Subtype: Bengal
- Act ID: 15195
- Digitised on: 13 Aug 2025