West Bengal Appropriation (No. 2) Act, 1964

S Bengal 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (No. 2) Act, 1964 5 of 1964 [30 March 1964] CONTENTS 1. Short title 2. Issue of Rupees 34,22,82,335 out of the Consolidated Fund of West Bengal for the year 1963-64 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation (No. 2) Act, 1964 5 of 1964 [30 March 1964] PREAMBLE An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1964. Whereas it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1964; It is hereby enacted in the Fifteenth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary of the 21st March, 1964, Part IVA, page 768; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 24th March, 1964; and for proceedings of the West Bengal Legislative Council, see the proceedings of the meeting of that Council held on the 26th March, 1964. 1. Short title :- This Act may be called the West Bengal Appropriation (No. 2) Act, 1964. 2. Issue of Rupees 34,22,82,335 out of the Consolidated Fund of West Bengal for the year 1963-64 :- From and out of the Consolidated Fund of West Bengal, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees thirty-four crores, twenty-two lakhs, eighty-two thousand and three hundred and thirty-five towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1964, in respect of the services and purposes-specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1964. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 2 9-Land Revenue 30,000 30,000 3 10-State Excise Duties 50,444 50,444 7 14-Stamps 93,000 93,000 8 15-Registration Fees 1,89,000 1,89,000 9 16-Interest on Debt and other obligations. 12,10,000 12,10,000 12 19-General Administration 21,32,000 16,500 21,48,500 13 21-Administration of Justice 10,20,600 4,71,400 14,92,000 14 22-Jails 8,12,000 8,12,000 15 23 P li 45 25 800 200 45 26 000 15 23-Police 45,25,800 200 45,26,000 16 26-Miscellaneous Departments-Fire Services. 3,99,000 3,99,000 17 26-Miscellaneous Departments- Excluding Fire Services. 4,44,000 84,000 5,28,000 18 27-Scientific Departments 2,000 2,000 19 28-Education 3,14,92,000 3,14,92,000 20 29-Medical 56,153 56,153 21 30-Public Health 59,30,000 4,000 59,34,000 22 31 -Agriculture- Agriculture 95-Capital Outlay on Schemes of Agricultural Improvement and Research. 98,35,000 11,000 98,46,000 Total Grant No. 22 98,35,000 11,000 98,46,000 23 31-Agriculture-Fisheries 12,91,000 12,91,000 24 33-Animal Husbandry 4,636 4,636 25 95A-Capital Outlay on Consumer Co- operatives. 21,25,000 21,25,000 26 35-Industries-Industries 96-Capital Outlay on Industrial Development. 1 3,000 3,001 Total-Grant No. 26 1 3,000 3,001 27 35-Industries-Cottage Industries 100 100 28 35-Industries-Cinchona 46,000 46,000 29 37-Community Development Projects, National Extension Service and Local Development Works. 109-Capital Outlay on Other Works- Community Development Projects, National Extension Service and Local Development Works. 93,23,400 93,23,400 Loans and Advances by State Government- Loans and Advances under Community Development Projects, National Extension Service and Local Development Works. Total-Grant No. 29 93,23,400 93,23,400 30 38-Labour and Employment 1,03,26,200 600 1,03,26,800 31 30-Miscellaneous Social and Develop-mental Organisations-Welfare of Scheduled Tribes and Castes and other Backward Classes. 11,94,000 11,94,000 32 39-Miscellaneous Social and Develop-mental Organisations-Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes.. . 5,78,000 5,78,000 33 98--Capital Outlay on Multipurpose River Schemes. 1,12,54,000 1,12,54,000 34 50-Public Works 2,22,52,000 2.42.000 2,24,94,000 36 64-Famine Relief 2,96,77,000 2,96,77,000 37 65-Pensions and Other Retirement Benefits. 14,33,000 36,000 14,69,000 39 68-Stationery and Printing 44,000 44,000 40 70-Forest 5,000 5,000 41 71-Miscellaneous- Contributions 5,80,000 5,80,000 42 71-Miscellaneous-Other Miscellaneous Expenditure. 77,40,000 1,35,000 78,75,000 109-Capital Outlay on Other Works Total-Grant No. 42 77,40,000 1,35,000 78,75,000 43 71-Miscellaneous- Expenditure on displaced persons. 109-Capital Outlay on Other Works- Expenditure on displaced persons. Public Debt-Loans for 25,24,000 52,000 25,76,000 displaced persons. Loans and Advances by State Government- Loans and Advances to displaced persons. Total-Grant No. 43 25,24,000 52,000 25,76,000 48 103-Capital Outlay on Public Works . . 37,62,000 32,300 37,94,300 49 57-Road and Water Transport Schemes 1 21,000 21,001 50 124-Capital Outlay on Schemes of Government Trading. 14,86,67,000 23,000 14,86,90,000 52 Loans and Advances by State Government. 3,01,03,000 3,01,03,000 Grand Total 34,10,04,002 12,78,333 34,22,82,335

Act Metadata
  • Title: West Bengal Appropriation (No. 2) Act, 1964
  • Type: S
  • Subtype: Bengal
  • Act ID: 15196
  • Digitised on: 13 Aug 2025