West Bengal Appropriation (No. 2) Act, 1965

S Bengal 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (No. 2) Act, 1965 6 of 1965 [30 March 1965] CONTENTS 1. Short title 2. Issue of Rupees 38,68,13,321 out of the Consolidated Fund of West Bengal for the year 1964-65 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation (No. 2) Act, 1965 6 of 1965 [30 March 1965] PREAMBLE An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1965. Whereas it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1965; It is hereby enacted in the Sixteenth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, Part IV A, dated the 24th March, 1965, page 656; for proceedings of the West Bengal Legislative Assembly, see the proceedings of meeting of that Assembly held on the 25th February, 1965. 1. Short title :- This Act may be called the West Bengal Appropriation (No. 2) Act, 1965. 2. Issue of Rupees 38,68,13,321 out of the Consolidated Fund of West Bengal for the year 1964-65 :- From and out of the Consolidated Fund of West Bengal, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees thirty-eight crores, sixty-eight lakhs, thirteen thousand and three hundred and twenty-one towards defraying the serveral charges which will come in course of payment during the year ending on the thirty-first day of March, 1965, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1965. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 1 4-Taxes on Income other than Corporation Tax. 22,000 22,000 2 9-Land Revenue 66,000 66,000 3 10-State Excise Duties 4,84,000 4,84,000 5 12-Sales Tax 1,23,000 1,23,000 6 13-Other Taxes and Duties 1,05,000 1,05,000 7 14-Stamps 1,73,000 1,73,000 8 15-Registration Fees 3,87,600 3,87,600 11 18-Parliament, State and Union Territory Legislatures. 1,91,000 36,000 2,27,000 12 19-General Administration 32,75,000 81,000 33,56,000 13 21-Administration of Justice 11,45,000 14,40,000 2,95,000 14 22-Jails 20,34,000 20,34,000 15 23-Police 2,21,48,000 3,04,100 2,24,52,100 17 26-Miscellaneous Departments- Excluding Fire Services. 92,57,000 2,000 92,59,000 18 27-Scientific Departments 1,000 1,000 19 28-Education 4,20,46,000 4,20,46,000 20 29-Medical 55,74,000 6,500 55,80,500 21 30-Public Health 2,000 2,000 22 31-Agriculture- Agriculture 601 601 24 33-Animal Husbandry 1,441 1,441 25 95A-Capital Outlay on Consumer Co- operatives. 6,15,000 6,15,000 26 35-Industries- Industries 96-Capital Outlay on Industrial Development. 1 93,638 93,639 Total-Grant No. 26 .. 1 93,638 93,639 27 35-Industries- Cottage Industries . . 1,440 1,440 28 35-Industries- Cinchona 3,12,000 3,12,000 31 39-Miscellaneous Social and Developmental Organisations- Welfare of Scheduled Tribes and Castes and Other Backward Classes. 8,000 8,000 32 39-Miscellaneous Social and Developmental Organisations- Excluding Welfare of 18,90,000 18,90,000 Scheduled Tribes and Castes and Other Backward Classes. 33 42-Multipurpose River Schemes 1,96,23,000 1,96,23,000 34 50-Public Works 2,29,84,000 1,000 2,29,85,000 34A 51A-Greater Calcutta Development Scheme. 106A--Capital Outlay on Greater Calcutta Development Scheme. 1,46,12,000 1,46,12,000 Total-Grant No. 34A .. 1,46,12,000 1,46,12,000 35 53-Ports and Pilotage 5,11,000 5,11,000 37 64-Famine Relief 2,47,29,000 2,47,29,000 38 65-Pensions and Other Retirement Benefits. 20,000 20,000 40 68-Stationery and Printing 2,48,000 2,48,000 41 70-Forest 2,000 2,000 42 71-Miscellaneous- Contributions 39,40,000 26,000 39,66,000 43 71-Miscellaneous- Other Miscellaneous Expenditure. 109-Capital Outlay on Other Works. 3,24,000 3,24,000 Total-Grant No. 43 . . 3,24,000 3,24,000 71-Miscellaneous- Expenditure on displaced persons. 44 109-Capital Outlay on Other Works- Expenditure on displaced persons. 1,20,68,000 1,20,68,000 Loans and Advances by State and Union Territory Governments- Loans and Advances to displaced persons. Total Grant No. 44 1,20,68,000 1,20,68,000 46 78-Pre-Partition 26,000 26,000 46 78 Pre Partition Payments 26,000 26,000 49 103-Capital Outlay on Public Works .. 2,90,000 2,90,000 50 124-Capital Outlay on Schemes of Government Trading. 18,41,05,000 12,000 18,41,17,000 51 Public Debt Floating Debt Loans from Central Government (excluding Loans for Community Development Projects, etc., and displaced persons). 1,26,12,000 1,26,12,000 Total-Grant No. 51 .. 1,26,12,000 1,26,12,000 Grand Total .. 37,26,28,601 1,41,84,720 38,68,13,321

Act Metadata
  • Title: West Bengal Appropriation (No. 2) Act, 1965
  • Type: S
  • Subtype: Bengal
  • Act ID: 15197
  • Digitised on: 13 Aug 2025