West Bengal Appropriation (No. 2) Act, 1966

S Bengal 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (No. 2) Act, 1966 9 of 1966 [29 March 1966] CONTENTS 1. Short title 2. Issue of Rs. 69,10,79,943 out of the Consolidated Fund of West Bengal for the year 1965-66 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation (No. 2) Act, 1966 9 of 1966 [29 March 1966] PREAMBLE An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1966. Whereas it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1966; I t is hereby enacted in the Seventeenth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, Part IV A of the 24th March, 1966, page 1064; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on 25th March, 1966. 1. Short title :- This Act may be called the West Bengal Appropriation (No. 2) Act, 1966. 2. Issue of Rs. 69,10,79,943 out of the Consolidated Fund of West Bengal for the year 1965-66 :- From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees sixty-nine crores, ten lakhs, seventy-nine thousand and nine hundred and forty-three towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1966, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1966. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1. 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legis lative Assembly. Charged on the Consoli dated Fund. Total. Rs. Rs. Rs. 2 9 Land Revenue 50,000 50,000 7 14 Stamps 2,02,00 2,02,000 8 15 Registration Fees 11,000 11,000 9 16 Interest on Debt and other obligations 3,12,65,000 3,12,65,000 11 18 Parliament, State and Union Territory Legislatures 73,000 73,000 12 19 General Administration 15,91,000 16,000 16,07,000 13 21 Administration 2,73,000 2,73,000 13 21 Administration of Justice 2,73,000 2,73,000 14 22 Jails 8,62,000 8,62,000 15 23 Police 1,67,000 1,67,000 17 26 Miscellaneous Departments Excluding Fire Services 27,000 27,000 20 29 Medical 2,34,000 11,000 2,45,000 21 30 Public Health 31,48,000 2,000 31,50,000 22 31 Agriculture Agriculture 95 Capital Outlay on Schemes of Agricultural Improvement and Research. 1,19,58,000 54,000 1,20,12,000 Total Grant No. 22 1,19,58,000 54,000 1,20,12,000 33 Animal Husbandry 24 124 Capital Outlay on Schemes of Government Trading Greater Calcutta Milk Supply Scheme. 40,95,000 21,007 41,16,007 - Total Grant No. 24 40,95,000 21,007 41,16,007 26 35 Industries Industries 96 Capital Outlay on Industrial and Economic Development. 1,22,71,000 12,000 1,22,83,000 Total Grant No. 26 . . 1,22,71,000 12,000 1,22,83,000 27 35 Industries Cottage Industries. 8,781 8,781 28 35 Industries Cinchona 1,86,500 1,86,500 29 16 Interest on Debt and other obligations Community Development Projects, National Extension Service and Local 7,000 7,000 Development Works. 31 39 Miscellaneous Social and Developmental Organisations Welfare of Scheduled Tribes and Castes and Other Backward Classes. 5,000 5,000 32 39 Miscellaneous Social and Developmental Organisations Excluding Welfare of Scheduled Tribes and Castes and Other Back-ward Classes. 7,57,000 7,57,000 44 Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial). 33 99 Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial). 67,53,000 24,000 67,77,000 100 Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial). Total Grant No. 33 67,53,000 24,000 67,77,000 34 50 Public Works 4,45,92,000 4,000 4,45,96,000 36 53 Ports and Pilotage 79,000 79,000 38 64 Famine Relief 2,90,000 2,90,000 42 70 Forest 7,000 7,000 43 71 Miscellaneous Contributions 43,06,000 1,04,000 44,10,000 44 71 Miscellaneous Other Miscellaneous Expenditure. 109 Capital Outlay 3,91,655 3,91,655 on Other Works Total Grant No. 44 3,91,655 3,91,655 45 71 Miscellaneous Expenditure on displaced persons. 29,51,000 29,51,000 47 78 Pre-partition Payments 4,000 4,000 48 78A Expenditure connected with the National Emergency. 1,34,11,000 1,34,11,000 103 Capital Outlay on Public Works 7,66,000 7,66,000 51 124 Capital Outlay on Schemes of Government Trading. 48,77,43,000 48,77,43,000 52 Public Debt Loans from Central Government (Excluding loans for Community Develop ment Projects, etc., and displaced persons). 1,20,55,000 1,20,55,000 53 Loans and Advances by State and Union Territory Governments. 5,02,92,000 5,02,92,000 Grand Total 64,58,09,500 4,52,70,443 69,10,79,943

Act Metadata
  • Title: West Bengal Appropriation (No. 2) Act, 1966
  • Type: S
  • Subtype: Bengal
  • Act ID: 15198
  • Digitised on: 13 Aug 2025