West Bengal Appropriation (No. 2) Act, 1967
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (No. 2) Act, 1967 20 of 1967 [08 August 1967] CONTENTS 1. Short title 2. Issue of Rs. 2,5934,00,000 out of the Consolidated Fund of West Bengal for the year 1967-68 in addition to the sum already authorised to be withdrawn for that year 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation (No. 2) Act, 1967 20 of 1967 [08 August 1967] PREAMBLE An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1968. Whereas it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1968; I t is hereby enacted in the Eighteenth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, Part IV A of the 25th July, 1967, page 2228; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 26th July, 1967. 1. Short title :- This Act may be called the West Bengal Appropriation (No. 2) Act, 1967. 2. Issue of Rs. 2,5934,00,000 out of the Consolidated Fund of West Bengal for the year 1967-68 in addition to the sum already authorised to be withdrawn for that year :- In addition to the sum of one hundred and nine crores, two lakhs and forty-three thousand rupees authorised to be withdrawn and appropriated under the West Bengal Appropriation (Vote on Account) Act, 1967, (West Ben. Act I of 1967.)there may be paid and applied from and out of the Consolidated Fund of West Bengal, sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees two hundred and fifty-nine crores and thirty-four lakhs towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1968, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1968. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1. 2 3 Grant No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 1 A-Collection of Taxes, Duties and Other Principal Revenues. 4-Taxes on Income other than Corporation Tax. 6,55,000 6,55,000 9-Land Revenue 6,39,10,000 3,83,000 6,42,93,000 J-Contributions and Miscellaneous Adjustments. 76-Other Miscellaneous Compensations and Assignments. 2 AA-Capital Account of Compensation on the abolition of Zamindari System outside the Revenue Account. 92-Payment of Compensation to Land-holders, etc., on the abolition of the Zamindari System. Total-Grant No. 2 6,39,10,000 3,83,000 6,42,93,000 3 A-Collection of Taxes, Duties and Other Principal Revenues. 10-State Excise Duties 56,78,000 56,78,000 4 11-Taxes on Vehicles 10,46,000 10,46,000 5 12-Sales Tax 40,07,000 40,07,000 6 13-Other Taxes and Duties 15,07,000 15,07,000 7 14-Stamps 15,90,000 15,90,000 8 15-Registration Fees 36,06,000 36,06,000 9 B-Debt Services. 16-Interest on Debt and other obligations 40,00,000 14,83,07,000 15,23,07,000 10 17-Appropriation for Reduction or Avoidance of Debt. 5,26,75,000 5,26,75,000 C-Administrative Services. 11 18-Parliament, State/Union Territory Legislature. 43,73,000 49,000 44,22,000 12 19-General Administration 4,28,61,000 11,65,000 4,40,26,000 13 21-Administration of Justice 1,21,78,000 33,90,000 1,55,68,000 14 22-Jails 1,32,55,000 1,32,55,000 15 23-Police 12,54,09,000 32,000 12,54,41,000 16 26-Miscellaneous Departments-Fire Services 54,84,000 54,84,000 17 26-Miscellaneous Departments- Excluding Fire Services. 2,45,79,000 1,000 2,45,80,000 18 D-Social and Developmental Services. 27-Scientific Departments 51,000 51,000 19 28-Education 32,99,33,000 32,99,33,000 20 29-Medical 11,62,14,000 11,62,14,000 21 30-Public Health 6,40,70,000 6,40,70,000 22 31-Agriculture- Agriculture DD-Capital Account of Social and Developmental Services outside the Revenue Account. 15,16,02,000 15,16,02,000 95-Capital Outlay on Schemes of Agricultural Improvement and Research. Total-Grant No. 22 15,16,02,000 15,16,02,000 D-Social and Developmental Services. 23 31-Agriculture- Fisheries 64,87,000 64,87,000 33-Animal Husbandry - 24 II-Miscellaneous Capital Account outside the Revenue Account. 6,53,16,000 6,53,16,000 124-Capital Outlay on Schemes of Government Trading-Greater Calcutta Milk Supply Scheme. Total-Grant No. 24 6,53,16,000 6,53,16,000 D-Social and Developmental Services. 25 34-Co-operation 35-Industries- Industries 79,62,000 79,62,000 26 DD-Capital Account of Social and Developmental Services outside the Revenue Account. 4,18,63,000 47.000 4,19,10,000 96-Capital Outlay of Industrial and Economic Development. Total-Grant No. 26 D-Social and Developmental Services. 4,18,63,000 47,000 4,19,10,000 35-Industries- Cottage Industries 27 DD-Capital Account of Social and Developmental Services outside the Revenue Account. 1,62,09,000 1,62,09,000 96-Capital Outlay on Industrial and Economic Development- Cottage Industries. Total-Grant No. 27 1,62,09,000 1,62,09,000 28 D-Social and Developmental Services. 35-Industries- Cinchona 28,47,000 28,47,000 B-Debt Services. 16-Interest on Debt and other obligations- Community Development Projects, National Extension Service and Local Development Works. D-Social and Developmental Services. 37-Community Development Projects, National Extension Service and Local Development Works. FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvement outside the Revenue Account. 29 109-Capital Outlay on Other Works- Community Development Projects, National Extension Service and Local Development Works. 3,15,80,000 56,27,000 3,72,07,000 Public Debt. Loans for Community Development Projects, National Extension Service and Local Development Works. Loans and Advances by State/Union Territory Governments. Loans and Advances under Community Development Projects, National Extension Service and Local Development Works. Total-Grant No. 29 3,15,80,000 56,27,000 3,72,07,000 D-Social and Developmental Services. 30 38-Labour and Employment 3,01,61,000 3,01,61,000 31 39-Miscellaneous Social and Developmental Organisations- Welfare of Scheduled Tribes and Castes and Other Backward Classes. 1,35,27,000 3,000 1,35,30,000 32 39-Miscellaneous Social and Developmental Organisations- Excluding Welfare of Scheduled Tribes and Castes and Other Back-ward Classes. E-Multipurpose River Schemes, Irrigation and Electricity Schemes. 90,34,000 90,34,000 42-Multipurpose River Schemes 43-Irrigation, Navigation, Embankment and Drainage Works (Commercial). 44-Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial). 33 EE-Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account 98-Capital Outlay on Multipurpose River Schemes. 99-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial) 13,56,50,000 13,000 13,56,63,000 100-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial). Total-Grant No. 33 13,56,50,000 13,000 13,56,63,000 F-Public Works (including Roads) and Schemes of Miscellaneous Public Improvements. 34 50-Public Works 12,07,62,000 8,32,000 12,15,94,000 51A-Greater Calcutta Development Scheme 35 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 2,00,34,000 2,00,34,000 106A-Capital Outlay on Greater Calcutta Development Scheme. Total-Grant No. 35 2,00,34,000 2,00,34,000 G-Transport and Communications (Other than Roads). 36 53-Ports and Pilotage 14,65,000 14,65,000 57-Road and Water Transport Schemes. 37 GG-Capital Account of Transport and Communications (Other than Roads) outside the Revenue Account. 55,34,000 3,20,000 58,54,000 114-Capital Outlay on Road and Water Transport Schemes. Total-Grant No. 37 55,34,000 3,20,000 58,54,000 I-Miscellaneous. 38 64-Famine Relief 65-Pensions and Other Retirement Benefits .. 3,63,46,000 3,63,46,000 - 39 II-Miscellaneous Capital Account outside the Revenue Account. 1,41,45,000 2,91,000 1,44,36,000 120-Payments of Commuted Value of Pensions Total-Grant No. 39 I-Miscellaneous. 1,41,45,000 2,91,000 1,44,36,000 40 67-Privy Purses and Allowances of Indian Rulers. 1,00,000 1,00,000 41 68-Stationery and Printing 78,47,000 78,47,000 42 70-Forest 1,84,33,000 1,84,33,000 43 71-Miscellaneous- Contributions 71-Miscellaneous- Other Miscellaneous 1,66,48,000 6,29,000 1,72,77,000 44 Expenditure. FF-Capital Account of Public Works 9,19,44,000 4,04,000 9,23,48,000 (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 109-Capital Outlay on Other Works - Total-Grant No. 44 9,19,44,000 4,04,000 9,23,48,000 B-Debt Services. 45 16-Interest on Debt and Other Obligations- Expenditure on displaced persons. I-Miscellaneous. 71-Miscellaneous- Expenditure on displaced persons. 71-Miscellaneous- Irrecoverable Loans to displaced persons written off. FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 3,85,75,000 84,86,000 4,70,61,000 109-Capital Outlay on Other Works- Expenditure on displaced persons. Public Debt. Loans for displaced persons Loans and Advances by State/Union Territory Governments. Loans and Advances to displaced persons. Total-Grant No. 45 .. 3,85,75,000 84,86,000 4,70,61,000 46 K-Extraordinary 46 K Extraordinary items. 78-Pre-partition Payments 1,000 1,000 47 78A-Expenditure connected with the National Emergency. EE-Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account. . 2,52,42,000 2,52,42,000 48 98-Capital Outlay on Multipurpose River Schemes-Damodar Valley Project. 3,16,55,000 3,16,55,000 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 49 103-Capital Outlay on Public Works II-Miscellaneous Capital Account outside the Revenue Account. 6,84,91,000 87,000 6,85,78,000 50 124-Capital Outlay on Schemes of Government Trading. Public Debt. 18,15,96,000 7,000 18,16,03,000 Permanent Debt Floating Debt 23,16,73,000 23,16,73,000 51 Loans from Central Government (excluding Loans for Community Development Projects, etc., and displaced persons). Other Loans Total-Grant No. 51 Loans and 23,16,73,000 23,16,73,000 Advances by State/Union Territory Governments. 52 Loans and Advances by State/Union Territory Governments. 12,35,17,000 12,35,17,000 Grand Total 2,13,89,79,000 45,44,21,000 2,59,34,00,000
Act Metadata
- Title: West Bengal Appropriation (No. 2) Act, 1967
- Type: S
- Subtype: Bengal
- Act ID: 15199
- Digitised on: 13 Aug 2025