West Bengal Appropriation (No. 2) Act, 1969

S Bengal 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (No. 2) Act, 1969 19 of 1969 [23 August 1969] CONTENTS 1. Short title 2. Issue of Rs. 3,10,94,82,000 out of the Consolidated Fund of West Bengal for the year 1969-70 in addition to the sum already authorised to be withdrawn for that year 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation (No. 2) Act, 1969 19 of 1969 [23 August 1969] PREAMBLE An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1970. Whereas it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1970; It is hereby enacted in the Twentieth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, Part IV A of the 11th August, 1969, page 2630; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 13th August, 1969. 1. Short title :- This Act may be called the West Bengal Appropriation (No. 2) Act, 1969. 2. Issue of Rs. 3,10,94,82,000 out of the Consolidated Fund of West Bengal for the year 1969-70 in addition to the sum already authorised to be withdrawn for that year :- In addition to the sum of one hundred and twenty-three crores, eighty-one lakhs and eighty thousand rupees authorised to be withdrawn and appropriated under the West Bengal Appropriation (Vote on Account) Act, 1969, (West Ben. Act II of 1969.)there may be paid and applied from and out of the Consolidated Fund of West Bengal, sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees three hundred and ten crores, ninety-four lakhs and eighty-two thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1970 in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1970. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1 2 3 Grant/ Appropriation No. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. A-Collection of Taxes, Duties and Other Principal Revenues. 7,35,000 7,35,000 1 4-Taxes on Income other than Corporation Tax. 9-Land Revenue J-Contributions and Miscellaneous Adjustments. 7,38,10,000 3,80,000 7,41,90,000 76-Other Miscellaneous Compensations and Assignments. 2 AA-Capital Account of Compensation on the abolition of Zamindari System outside the Revenue Account. 92-Payment of compensation to Land-holders, etc., on the abolition of the Zamindari System. Total-Grant No. 2 A-Collection of Taxes, Duties and Other Principal Revenues. 7,38,10,000 3,80,000 7,41,90,000 3 10-State Excise Duties 71,99,000 71,99,000 4 11-Taxes on Vehicles 13,95,000 13,95,000 5 12-Sales Tax 49,55,000 49,55,000 6 13-Other Taxes and Duties 16,38,000 16,38,000 7 14-Stamps 20,81,000 20,81,000 8 15-Registration Fees 53,33,000 53,33,000 B-Debt Services. 9 16-Interest on Debt and other obligations. 50,00,000 27,91,91,000 28,41,91,000 10 17- 5,27,80,000 5,27,80,000 10 17 Appropriation for Reduction or Avoidance of Debt. C- Administrative Services. 5,27,80,000 5,27,80,000 11 18-Parliament, State/Union Territory Legislature. 49,39,000 57,000 49,96,000 12 19-General Administration 4,95,21,000 13,31,000 5,08,52,000 13 21- Administration of Justice 1,50,91,000 45,80,000 1,96,71,000 14 22-Jails 1,68,75,000 1,68,75,000 15 23-Police 16,04,25,000 16,04,25,000 16 26- Miscellaneous Departments- Fire Services. 56,53,000 56,53,000 17 26- Miscellaneous Departments- Excluding Fire Services. D-Social and Developmental Services. 3,39,52,000 1,000 3,39,53,000 18 27-Scientific Departments 51,000 51,000 19 28-Education 41,12,94,000 41,12,94,000 20 29-Medical 13,95,73,000 13,95,73,000 21 30-Public Health 31-Agriculture- Agriculture 8,30,16,000 8,30,16,000 22 DD-Capital Account of Social and Developmental Services outside the Revenue Account. 15,41,28,000 15,41,28,000 95-Capital Outlay on Schemes of Agricultural Improvement and Research. Total-Grant No. 22 15,41,28,000 15,41,28,000 D-Social and Developmental Services. 23 31-Agriculture- Fisheries 33- Animal Husbandry 44,74,000 44,74,000 24 II-Miscellaneous Capital Account outside the Revenue Account. 7,12,22,000 7,12,22,000 124-Capital Outlay on Schemes of Government Trading-Greater Calcutta Milk Supply Scheme. Total-Grant No. 24 D-Social and Developmental Services. 7,12,22,000 7,12,22,000 25 34-Co-operation 91,56,000 91,56,000 26 35-Industries- Industries DD-Capital Account of Social and Developmental Services Outside the Revenue Account. 3,57,66,000 74,000 3,58,40,000 96-Capital Outlay on Industrial and Economic Development. Total-Grant No. 26 D-Social and Developmental Services. 35-Industries- Cottage Industries 3,57,66,000 74,000 3,58,40,000 27 DD-Capital Account of Social and Developmental Services outside the Revenue Account. 1,63,69,000 1,63,69,000 96-Capital Outlay on Industrial and Economic Development- Cottage Industries. Total-Grant No. 27 1,63,69,000 1,63,69,000 28 D-Social and Developmental Services. 35-Industries- Cinchona 40,34,000 17,000 40,51,000 B-Debt Services. 16-Interest on Debt and other obligations- Community Development Projects, National Extension Service and Local Development Works. 3,76,92,000 58,93,000 4,35,85,000 D-Social and Developmental Services. 37-Community Development Projects, National Extension Service and Local Development Works. 29 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvement outside the Revenue Account. 109-Capital Outlay on other Works- Community Development Projects, National Extension Service and Local Development Works. Public Debt. Loans for Community Development Projects, National Extension Service and Local Development Works. Loans and Advances by State/Union Territory Governments. Loans and Advances under Community Development Projects, National Extension Service and Local Development Works. Total-Grant No. 29 3,76,92,000 58,93,000 4,35,85,000 D-Social and Developmental Services. 30 38-Labour and Employment 3,38,88,000 3,38,88,000 31 39- Miscellaneous Social and Develop-mental Organisations- Welfare of Scheduled Tribes and Castes and other Backward Classes. 1,57,07,000 1,57,07,000 32 39- Miscellaneous Social and Develop-mental Organisations- Excluding Welfare of Scheduled Tribes and Castes and other Backward Classes.. . 1,15,80,000 1,15,80,000 E-Multipurpose River Schemes, Irrigation and Electricity Schemes. 13,72,47,000 3,000 13,72,50,000 42-Multipurpose River Schemes 43-Irrigation, Navigation, Embankment and Drainage Works (Commercial). . . 44-Irrigation, Navigation, Embankment and Drainage Works (Non- Commercial). 33 EE-Capital Account of Multi- purpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account 98-Capital Outlay on Multipurpose River Schemes. 99-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial). 100-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non- Commercial).. . Total-Grant No. 33 13,72,47,000 3,000 13,72,50,000 F-Public Works (including Roads) and Schemes of Miscellaneous Public Improvements. 34 50-Public Works 11,82,95,000 11,83,000 11,94,78,000 51A-Greater Calcutta Development Scheme. 35 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 1,98,42,000 1,98,42,000 106A-Capital Outlay on Greater Calcutta Development Scheme. Total-Grant No. 35 1,98,42,000 1,98,42,000 G-Transport and Communications (other than Roads). 11,84,000 11,84,000 36 53-Ports and Pilotage 57-Road and Water Transport Schemes. 59,65,000 59,65,000 37 GG-Capital Account of Transport and Communications (other than Roads) outside the Revenue Account. 114-Capital Outlay on Road and Water Transport Schemes. Total-Grant No. 37 59,65,000 59,65,000 38 64-Famine Relief 65-Pensions and other Retirement Benefits. 1,58,08,000 1,58,08,000 39 II-Miscellaneous Capital Account outside the Revenue Account. 1,86,89,000 3,91,000 1,90,80,000 - 120-Payments of Commuted Value of Pensions. Total-Grant No. - 1,86,89,000 3,91,000 1,90,80,000 39 I- Miscellaneous. 40 67-Privy Purses and Allowances of Indian Rulers. 99,000 99,000 41 68-Stationery and Printing 78,21,000 78,21,000 42 70-Forest 1,88,06,000 1,88,06,000 43 71- Miscellaneous- Contributions 71- Miscellaneous- Other Miscellaneous Expenditure. 5,08,44,000 7,31,000 5,15,75,000 44 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 7,49,62,000 1,61,000 7,51,23,000 - 109-Capital Outlay on Other Works . . Total- Grant No. 44 7,49,62,000 1,61,000 7,51,23,000 B-Debt Services. 16-Interest on Debt and other obligations- Expenditure on displaced persons. I-Miscellaneous. 71- Miscellaneous- Expenditure on displaced persons. 71- Miscellaneous- Irrecoverable Loans to displaced persons written off. 45 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 109-Capital Outlay on Other Works- Expenditure on displaced persons. . . 7,14,13,000 3,51,97,000 10,66,10,000 Public Debt. Loans for displaced persons Loans and Advances by State/Union Territory Governments. Loans and Advances to displaced persons. Total-Grant No. 45 7,14,13,000 3,51,97,000 10,66,10,000 46 K-Extraordinary Items. 78-Pre-partition Payments 2,40,32,000 2,40,32,000 47 78A-Expenditure connected with the National Emergency. 48 EE-Capital Account of Multipurpose River Schemes, Irrigation and 6,38,89,000 6,38,89,000 Electricity Schemes outside the Revenue Account 98-Capital Outlay on Multipurpose River Schemes- Damador Valley Project. 49 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 103-Capital Outlay on Public Works . . 6,03,30,000 11,000 6,03,41,000 50 II-Miscellaneous Capital Account outside the Revenue Account. 124-Capital Outlay on Schemes of Government Trading. 2,61,99,000 2,61,99,000 51 Public Debt. Permanent Debt Floating Debt Loans from Central Government (excluding Loans for Community Development Projects, etc., and displaced persons). 44,62,92,000 44,62,92,000 Other Loans Total-Grant No. 44,62,92,000 44,62,92,000 Total Grant No. 51 44,62,92,000 44,62,92,000 52 Loans and Advances by State/Union Territory Governments. Loans and Advances by State/Union Territory Governments. 14,92,32,000 14,92,32,000 Grand Total 2,28,12,09,000 82,82,73,000 3,10,94,82,000

Act Metadata
  • Title: West Bengal Appropriation (No. 2) Act, 1969
  • Type: S
  • Subtype: Bengal
  • Act ID: 15200
  • Digitised on: 13 Aug 2025