Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (No. 3) Act, 1951 26 of 1951 [27 October 1951] CONTENTS 1. Short title 2 . Issue of Rs. 36,67,001 out of the Consolidated Fund of West Bengal for the year 1951-52 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation (No. 3) Act, 1951 26 of 1951 [27 October 1951] PREAMBLE An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal to the service of the year ending on the thirty-first day of March, 1952. Whereas it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal to the service of the year ending on the thirty-first day of March, 1952; It is hereby enacted as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, dated the 1st October 1951, Pt. IV, page 1518; for Proceedings of the West Bengal Legislative Assembly, see the Proceedings of the meetings of the West Bengal Legislative Assembly held on the 3rd October, 1951. 1. Short title :- This Act may be called the West Bengal Appropriation (No. 3) Act, 1951. 2. Issue of Rs. 36,67,001 out of the Consolidated Fund of West Bengal for the year 1951-52 :- From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of Rupees thirty-six lakhs sixty-seven thousand and one towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1952, in respect of the services specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1952. SCHEDULE 1 SCHEDULE SCHEDULE 1 2 3 Sums not exceeding Grant No. Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 3 8-State Excise Duties 3,74,000 3,74,000 5 10-Forest 2,55,000 2,55,000 6 11-Registration 1,71,000 1,71,000 14 27-Administration of Justice 1,20,000 1,20,000 18 36-Scientific Departments 50,000 50,000 20 38-Medical 1 1 33 56-Stationery and Printing 7,50,000 7,50,000 34 57-Miscellaneous- Miscellaneous 9,47,000 9,47,000 41 Loans and Advances bearing interest 10,00,000 10,00,000 Total 36,67,001 36,67,001