West Bengal Appropriation (Vote On Account) Act, 1952
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (Vote On Account) Act, 1952 02 of 1952 [29 March 1952] CONTENTS 1. Short title 2 . Withdrawal of Rs. 31,04,05,101 from and out of the Consolidated Fund of West Bengal for the financial year 1952-53 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation (Vote On Account) Act, 1952 02 of 1952 [29 March 1952] PREAMBLE An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of West Bengal for the service of a part of the financial year 1952-53. Whereas it is expedient to provide for the withdrawal of certain sums from and out of the Consolidated Fund of West Bengal for the service of a part of the financial year 1952-53; It is hereby enacted as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, dated the 18th March, 1952, Part IV, page 475; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of the West Bengal Legislative Assembly held on the 19th March, 1952. 1. Short title :- This Act may be called the West Bengal Appropriation (Vote on Account) Act, 1952. 2. Withdrawal of Rs. 31,04,05,101 from and out of the Consolidated Fund of West Bengal for the financial year 1952-53 :- From and out of the Consolidated Fund of West Bengal there may be withdrawn sums not exceeding those specified in column 2 of the Schedule amounting in the aggregate to the sum of thirty-one crores four lakhs five thousand one hundred and one rupees towards defraying the several charges which will come in course of payment during the financial year 1952-53. 3. Appropriation :- The sums authorised to be withdrawn from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1 2 Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 4-Taxes on Income other than Corporation Tax. 1,48,000 1,48,000 7-Land Revenue 17,75,000 17,75,000 8-State Excise Duties 17,00,000 17,00,000 9-Stamps 2,28,000 2,28,000 10-Forest 21,00,000 21,00,000 11-Registration 7,60,000 7,60,000 12-Charges on account of Motor Vehicles Acts. 2,25,000 2,25,000 13-Other Taxes and Duties 6,50,000 6,50,000 C-Revenue Account of Irrigation, Navigation, Embankment and Drainage Works. 17-Interest on works for which Capital Accounts are kept XVII-Irrigation- 9,87,000 9,87,000 Working expenses 18-Other Revenue Expenditure financed from Ordinary Revenues. 57,88,000 57,88,000 18(1)-Other Revenue Expenditure financed from Famine Insurance Fund. H-Civil Works and Miscellaneous Public Improvement. 51A-Interest on Capital Outlay on Multipurpose River Schemes. 51B-Other Revenue Expenditure connected with multipurpose River Schemes. 95,000 95,000 CC-Capital Account of Irrigation, Navigation, Embankment and Drainage Works not charged to Revenue. 68-Construction of Irrigation, Navigation, Embankment and Drainage Works. 17,000 17,000 HH-Capita] Account of Civil Works and Miscellaneous Public Improvements outside the Revenue Account. 80A-Capital Outlay on Multipurpose River Schemes outside the Revenue Account. 7,01,49,000 7,01,49,000 E-Debt Services. 22-Interest on Debt and other obligations 1,000 20,000 21,000 23-Appropriation for Reduction or Avoidance of Debt F-Civil Administration. 25-General Administration- General Administration. 97,45.000 3,50,000 1,00,95,000 27-Administration of Justice 32,53,000 11,22,000 43,75,000 28-Jails and Convict 46,13,000 46,13,000 28 Jails and Convict Settlements 46,13,000 46,13,000 29-Police 2,56,36,000 2,56,36,000 30-Ports and Pilotage 3,12,000 3,12,000 36-Scientific Departments 40,000 40,000 37-Education 1,53,00,000 1,53,00,000 38-Medical 1,70,00,000 60,100 1,70,60,100 39-Public Health 48,41,000 48,41,000 40-Agriculture 93,12,000 93,12,000 71-Capital Outlay on schemes of Agricultural Improvement and Research outside the Revenue Account. 2,00,000 2,00,000 41-Veterinary 7,95,000 7,95,000 42-Co-operation 8,50,000 8,50,000 43-Industries-Industries 15,43,000 15,43,000 43A-Capital Outlay on Industrial Development within the Revenue Account. 15,00,000 15,00,000 H-Civil Works and Miscellaneous Public Improvements. 52A-Other Revenue Expenditure connected with Electricity Schemes. 75,000 75,000 XLI-Receipts from Electricity Schemes- Working expenses. 2,17,000 2,17,000 HH-Capital Account of Civil Works and Miscellaneous Public Improvements charged to Revenue. 53-Capital Outlay on Electricity Schemes met out of Revenue. 2,88,000 2,88,000 FF-Civil Administration- Capital Account not charged to Revenue. 72-Capital Outlay on Industrial Development outside the Revenue Account. 2,25,000 2,25,000 HH-Capital Account of Civil Works and Miscellaneous Public Improvements not charged to Revenue. 81A-Capital Outlay on Electricity Schemes outside the Revenue Account. 13,76,000 13,76,000 F-Civil Administration. 43-Industries-Fisheries 6,24,000 6,24,000 43-Industries-Cinchona 13,28,000 13,28,000 47-Miscellaneous Departments 23,46,000 23,46,000 H-Civil Works and Miscellaneous Public Improvements. 50-Civil Works 1,46,73,000 6,45,000 1,53,18,000 HH-Capital Account of Civil Woks and Miscellaneous Public Improvements not charged to Revenue. 81-Capital Account of Civil Works outside the Revenue Account. 1,01,73,000 1,01,73,000 J-Miscellaneous. 54-Famine 11,25,000 11,25,000 54B-Privy Purses and Allowances of Indian Rulers 71,000 71,000 55-Superannuation allowances and pensions 45,37,000 88,000 46,25,000 JJ-Miscellaneous Capital Account charged to Revenue. 55A-Commutation of pensions financed from Ordinary Revenues 8,00,000 20,000 8,20,000 JJ-Miscellaneous Capital Account not charged to Revenue. 83-Payments of commuted value of pensions J-Miscellaneous. 56-Stationery and Printing 21,36,000 21,36,000 57-Miscellaneous- Miscellaneous 76,07,000 11,72,000 87,79,000 JJ-Miscellaneous Capital Account not charged to Revenue. 82-Capital Account of other State Works outside the Revenue Account. 41,81,000 48,81,000 E-Debt Services. 22-Interest of Debt and other obligations- Expenditure on displaced persons. J-Miscellaneous. 57-Miscellaneous- Expenditure on displaced persons 1,10,00,000 1,10,00,000 JJ-Miscellaneous Capital Account not charged to Revenue. 82-Capital Account of other State Works outside the Revenue Account- Expenditure on displaced persons. 1,90,20,000 1,90,20,000 Deposits and Advances. Loans and Advances bearing interest-Loans and Advances to displaced persons. 1,75,00,000 1.75,00,000 M-Extraordinary items. 63-Extraordinary charges in India 1,45,00,000 1,45,00,000 64C-Pre-partition Payments 7,50,000 7,50,000 JJ-Miscellaneous Capital Account not charged to Revenue. XLVIA-Receipts from Road Transport Scheme- Working expenses. 38,93,000 38,93,000 82B-Capital Outlay on Road Transport Scheme outside the Revenue Account. 27,61,000 27,61,000 85A-Capital Outlay on Schemes of State Trading 1 1 Public Debt. Floating Debt Loans from Union Government Deposits and Advances. Interest-free Advances 12,08,000 12,08,000 Loans and Advances bearing interest 42,51,000 42,51,000 Grand Total 30,67,03,001 37,02,100 31,04,05,101
Act Metadata
- Title: West Bengal Appropriation (Vote On Account) Act, 1952
- Type: S
- Subtype: Bengal
- Act ID: 15216
- Digitised on: 13 Aug 2025