West Bengal Appropriation (Vote On Account) Act, 1962
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (Vote On Account) Act, 1962 2 of 1962 [29 March 1962] CONTENTS 1. Short title 2 . Withdrawal of Rupees 78,28,01,000 from and out of the Consolidated Fund of West Bengal for the year 1962-63 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation (Vote On Account) Act, 1962 2 of 1962 [29 March 1962] PREAMBLE An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of West Bengal for a part of the year ending on the thirty-first day of March, 1963. Whereas it is expedient to provide for the withdrawal of certain sums from and out of the Consolidated Fund of West Bengal for a part of the year ending on the thirty-first day of March, 1963; It is hereby enacted in the Thirteenth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary of the 24th March, 1962, Part IVA, page 1329; for the proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 27th March, 1962; and for proceedings of the West Bengal Legislative Council, see the proceedings of the meeting of that Council held on the 28th March, 1962. 1. Short title :- This Act may be called the West Bengal Appropriation (Vote on Account) Act, 1962. 2. Withdrawal of Rupees 78,28,01,000 from and out of the Consolidated Fund of West Bengal for the year 1962-63 :- From and out of the Consolidated Fund of West Bengal there may be withdrawn sums not exceeding those specified in column 2 of the Schedule amounting in the aggregate to the sum of rupees seventy-eight crores, twenty-eight lakhs and one thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1963. 3. Appropriation :- The sums authorised to be withdrawn from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1 2 Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. A-Collection of Taxes, Duties and Other Principal Revenues. A-Taxes and Income other than Corporation Tax 2,90,000 2,000 2,92,000 9-Land Revenue 1,80,00,000 3,000 1,80,03,000 AA-Capital Account of Compensation on the abolition of Zamindari System outside the Revenue Account. 92-Payment of Compensation to Landholders, etc., on the abolition of the Zamindari System. 1,80,00,000 1,80,00,000 A Collection of Taxes A-Collection of Taxes, Duties and Other Principal Revenues. 10-State Excise Duties 21,00,000 21,00,000 11-Taxes on Vehicles 2,25,000 2,25,000 12-Sales Tax 13,00,000 3,000 13,03,000 13-Other Taxes and Duties 6,10,000 6,10,000 14-Stamps 5,00,000 5,00,000 15-Registration Fees 11,65,000 11,65,000 B-Debt Services. 16-Interest on Debt and other obligations 20,80,000 3,12,50,000 3,33,30,000 17-Appropriation for Reduction or Avoidance of Debt C-Administrative Services. 18-Parliament and State Legislatures 20,00,000 32,000 20,32,000 19-General Administration 1,58,00,000 4,70,000 1,62,70,000 21 -Administration of Justice 45,00,000 14,35,000 59,35,000 22-Jails 47,00,000 47,00,000 23-Police 4,11,00,000 2,000 4,11,02,000 26-Miscellaneous Departments-Fire Services. 18,25,000 18,25,000 26-Miscellaneous Departments- Excluding Fire Services. 80,00,000 5,000 80,05,000 D-Social and Developmental Services. 27-Scientific Departments 32,000 32,000 28-Education 9,00,00,000 9,00,00,000 29-Medical 3,06,00,000 3,06,00,000 30-Public Health 1,51,00,000 1,51,00,000 31-Agriculture- Agriculture 3,22,00,000 3,22,00,000 DD-Capital Account of DD Capital Account of Social and Developmental Services outside the Revenue Account. 95-Capital Outlay on Schemes of Agricultural Improvement and Research. 77,00,000 77,00,000 D-Social and Developmental Services. 31 -Agriculture- Fisheries 20,40,000 20,40,000 33-Animal Husbandry 40,00,000 40,00,000 II-Miscellaneous Capital Account outside the Revenue Account. 124-Capital Outlay on Schemes of Government Trading- Greater Calcutta Milk Supply Scheme. 1,00,00,000 1,00,00,000 D-Social and Developmental Services. 34-Co-operation 30,50,000 30,50,000 35-Industries- Industries 80,50,000 80,50,000 DD-Capital Account of Social and Developmental Services outside the Revenue Account. 96-Capital Outlay on Industrial Development 33,00,000 33,00,000 D-Social and Developmental Services. 35-Industries-Cottage Industries 75,00,000 75,00,000 DD-Capital Account of Social and Developmental Services outside the Revenue Account. 96-Capital Outlay on Industrial Development- Cottage Industries. 24,00,000 24,00,000 D-Social and Developmental Services. 35-Industries- Cinchona 19,00,000 19,00,000 B-Debt Services. 16-Interest on Debt and other obligations- Community Development Projects, National Extension Service and Local Development Works. 6,10,000 6,10,000 D-Social and Developmental Services. 37-Community Development Projects, National Extension Service and Local Development Works. 1,18,00,000 1,18,00,000 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account 109-Capital Outlay on Other Works- Community Development Projects, National Extension Service and Local Development Works. 12,00,000 12,00,000 Public Debt. Loans for Community Development Projects National Extension Service and Local Development Works. 13,50,000 13,50,000 Loans and Advances by State Government. Loans and Advances under Community Development Projects, National Extension Service and Local Development Works. 14,10,000 14,10,000 D-Social and Developmental Services. 38-Labour and Employment 13,75,000 13,75,000 39-Miscellaneous Social and Developmental Organisations-Welfare of Scheduled Tribes and Castes and Other Backward Classes. 55,00,000 55,00,000 39-Miscellaneous Social and Developmental Organisations- Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes. 33,00,000 33,00,000 E-Multipurpose River Schemes, Irrigation and Electricity Schemes. 42-Multipurpose River Schemes. 56,00,000 56,00,000 43--Irrigation, Navigation, Embankment and Drainage Works (Commercial). 21,00,000 21,00,000 44-Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial). 1,15,00,000 1,15,00,000 EE-Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account. 98-Capital Outlay on Multipurpose River Schemes. 1,00,00,000 1,00,00,000 99-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial). 22,10,000 22,10,000 100-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial). 25,70,000 25,70,000 F-Public Works (including Roads) and Schemes of Miscellaneous Public Improvements. 50-Public Works 2,10,00,000 6,00,000 2,16,00,000 G-Transport and Communications (other than Roads). 53-Ports and Pilot age 5,35,000 5,35,000 I-Miscellaneous. 64-Famine Relief 1,50,00,000 1,50,00,000 65-Pensions and Other Retirement benefits 74,00,000 1,00,000 75,00,000 II-Miscellaneous Capital Account outside the Revenue Account. 120-Payments of Commuted Value of Pensions 3,20,000 2,000 3,22,000 I-Miscellaneous. 67-Privy Purses and Allowances of Indian Rulers 71,000 71,000 68-Stationery and Printing 38,60,000 38,60,000 70-Forest 71,00,000 71,00,000 71-Miscellaneous- 80,00,000 3,40,000 83,40,000 71 Miscellaneous Contributions 80,00,000 3,40,000 83,40,000 71-Miscellaneous- Other Miscellaneous Expenditure .. 1,22,00,000 3,000 1,22,03,000 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 109-Capital Outlay on Other Works 5,85,00,000 85,000 5,85,85,000 B-Debt Services. 16-Interest on Debt and other obligations- Expenditure on displaced persons. 3,80.000 3,80,000 I-Miscellaneous. 71-Miscellaneous- Expenditure on displaced persons .. 1,78,00,000 5,000 1,78,05,000 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 109-Capital Outlay on Other Works- Expenditure on displaced persons. 48,00,000 48,00,000 Public Debt. Loans for displaced persons 11,00,000 11,00,000 Loans and Advances by State Government. Loans and Advances to displaced persons 41,20,000 41,20,000 K-Extraordinary items. 77-Extraordinary Charges 78-Pre-partition 21,000 21,000 78 Pre partition Payments 21,000 21,000 EE-Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account. 98-Capital Outlay on Multipurpose River Schemes- Damodar Valley Project. 3,10,00,000 3,10,00,000 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 103-Capital Outlay on Public Works 4,36,00,000 65,000 4,36,65,000 GG-Capital Account of Transport and Communications (other than Roads) outside the Revenue Account. 114-Capital Outlay on Road and Water Transport Schemes. 12,10,000 12,10,000 II-Miscellaneous Capital Account outside the Revenue Account. 124-Capital Outlay on Schemes of Government Trading 1,50,00,000 1,50,00,000 Public Debt. Permanent Debt Floating Debt Loans from Central Government (excluding Loans for Community Development Projects, etc., and displaced persons). 3,61,55,000 3,61,55,000 Other Loans 5,60,000 5,60,000 Loans and Advance by State Government. Loans and Advances by State Government 5,80,75,000 5,80,75,000 Grand Total 70,80,19,000 7,47,82,000 78,28,01,000
Act Metadata
- Title: West Bengal Appropriation (Vote On Account) Act, 1962
- Type: S
- Subtype: Bengal
- Act ID: 15219
- Digitised on: 13 Aug 2025