West Bengal Appropriation (Vote On Account) Act, 1969

S Bengal 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Appropriation (Vote On Account) Act, 1969 2 of 1969 [24 March 1969] CONTENTS 1. Short title 2 . Withdrawal of Rupees 1,23,81,80,000 from and out of the Consolidated Fund of West Bengal for the year 1969-70 3. Appropriation SCHEDULE 1 :- SCHEDULE West Bengal Appropriation (Vote On Account) Act, 1969 2 of 1969 [24 March 1969] PREAMBLE An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1970. Whereas it is expedient to provide for the withdrawal of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty- first day of March, 1970; It is hereby enacted in the Twentieth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, Part IV A of the 13th March, 1969, page 981; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on 14th March, 1969. 1. Short title :- This Act may be called the West Bengal Appropriation (Vote on Account) Act, 1969. 2. Withdrawal of Rupees 1,23,81,80,000 from and out of the Consolidated Fund of West Bengal for the year 1969-70 :- From and out of the Consolidated Fund of West Bengal there may be withdrawn sums not exceeding those specified in column 2 of the Schedule amounting in the aggregate to the sum of rupees one hundred and twenty-three crores, eighty-one lakhs and eighty thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1970. 3. Appropriation :- The sums authorised to be withdrawn from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 SCHEDULE SCHEDULE (See sections 2 and 3) 1 2 Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. A-Collection of Taxes, Duties and Other Principal Revenues. 4-Taxes on Income other than Corporation Tax 3,40,000 1,000 3,41,000 9-Land Revenue J-Contributions and Miscellaneous Adjustments. 76-Other Miscellaneous Compensations and Assignments. AA-Capital Account of Compensation on the abolition of 3,52,87,000 1,90,000 3,54,77,000 Zamindari System outside the Revenue Account. 92-Payment of Compensation to Landholders, etc., on the abolition of the Zamindari System. A-Collection of Taxes, Duties and Other Principal Revenues. 10-State Excise Duties 33,11,000 33,11,000 11-Taxes on Vehicles 6,57,000 6,57,000 12-Sales Tax 23,05,000 1,000 23,06,000 13-Other Taxes and Duties 7,74,000 7,74,000 14-Stamps 10,35,000 10,35,000 15-Registration Fees 25,38,000 25,38,000 B-Debt Services. 16-Interest on Debt and other obligations 25,00,000 9,07,96,000 9,32,96,000 17-Appropriation for Reduction or Avoidance of Debt. C-Administrative Services. 18-Parliament, State/Union Territory Legislature 23,86,000 28,000 24,14,000 19-General Administration 2,24,16,000 6,26,000 2,30,42,000 21-Administration of Justice 63,92,000 22,55,000 86,47,000 22-Jails 82,21,000 82,21,000 23-Police 7,56,79,000 7,56,79,000 26-Miscellaneous Departments-Fire Services 24,25,000 24,25,000 26-Miscellaneous Departments-Excluding Fire Services. 1,56,61,000 1,000 1,56,62,000 D-Social and Developmental Services. 27-Scientific Departments 26,000 26,000 28-Education 18,61,64,000 18,61,64,000 29-Medical 6,73,51,000 6,73,51,000 30-Public Health 3,90,50,000 3,90,50,000 31-Agriculture-Agriculture DD-Capital Account of Social and 6,35,39,000 1,000 6,35,40,000 Developmental Services outside the Revenue Account. 95-Capital Outlay on Schemes of Agricultural Improvement and Research. D-Social and Developmental Services. 31-Agriculture-Fisheries 20,12,000 20,12,000 33-Animal Husbandry - II-Miscellaneous Capital Account outside the Revenue Account. 3,33,28,000 3,33,28,000 124-Capital Outlay on Schemes of Government Trading- Greater Calcutta Milk Supply Scheme. D-Social and Developmental Services. 34-Co-operation 39,58,000 39,58,000 35-Industries-Industries - DD-Capital Account of Social and Developmental Services outside the Revenue Account. 1,68,25,000 37,000 1,68,62,000 96-Capital Outlay on Industrial and Economic Development. D-Social and Developmental Services. 35-Industries-Cottage Industries DD-Capital Account of Social and Developmental Services outside the Revenue Account. 74,89,000 74,89,000 96-Capital Outlay of Industrial and Economic Development-Cottage Industries. D-Social and Developmental Services. 35-Industries-Cinchona 19,96,000 9,000 20,05,000 B-Debt Services. 1,63,29,000 29,47,000 1,92,76,000 16-Interest on Debt and other obligations- Community Development Projects, National Extension Services and Local Development Works. D-Social and Developmental Services. 37-Community Development Projects, National Extension Service and Local Development Works. .. FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvement outside the Revenue Account. 109-Capital Outlay on Other Works-Community Development Projects, National Extension Service and Local Development Works. 1,66,73,000 1,66,73,000 Public Debt. Loans for Community Development Projects, National Extension Service and Local Development Works. Loans and Advances by State/Union Territory Governments. Loans and Advances under Community Development Projects, National Extension Service and Local Development Works. D-Social and Developmental Services. 38-Labour and Employment 39-Miscellaneous Social and Developmental Organisations-Welfare of 71,40,000 71,40,000 Scheduled Tribes and Castes and Other Backward Classes. 39-Miscellaneous Social and Developmental Organisations-Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes. 53,97,000 53,97,000 E-Multipurpose River Schemes, Irrigation and Electricity Schemes. 5,20,64,000 2,000 5,20,66,000 42-Multipurpose River Schemes 43-Irrigation, Navigation, Embankment and Drainage Works (Commercial). 44-Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial). EE-Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account. 98-Capital Outlay on Multipurpose River Schemes 99-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial). 100-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial). F-Public Works (including Roads) and Schemes of Miscellaneous Public Improvements. 50-Public Works 5,18,78,000 5,92,000 5,24,70,000 51A-Greater Calcutta Development Scheme 99,21,000 99,21,000 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 106A-Capital Outlay on Greater Calcutta Development Schemes. G-Transport and Communication (other than Roads). 53-Ports and Pilotage 5,73,000 5,73,000 57-Road and Water Transport Schemes 28,23,000 28,23,000 GG-Capital Account of Transport and Communications (other than Roads) outside the Revenue Account. 114-Capital Outlay on Road and Water Transport Schemes. I-Miscellaneous. 64-Famine Relief 4,18,03,000 4,18,03,000 65-Pensions and other Retirement Benefits II-Miscellaneous Capital Account outside the Revenue Account. 93,45,000 1,96,000 95,41,000 120-Payments of Commuted value of Pensions I-Miscellaneous. 67-Privy Purses and Allowances of Indian Rulers 50,000 50,000 68-Stationery and Printing 37,41,000 37,41,000 70-Forest 81,58,000 81,58,000 71-Miscellaneous- Contributions 1,74,79,000 3,65,000 1,78,44,000 71-Miscellaneous-Other Miscellaneous Expenditure .. 3,57,16,000 80,000 3,57,96,000 FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 109-Capital Outlay on Other Works B-Debt Services. 16-Interest on Debt and other obligations- Expenditure on displaced persons. I-Miscellaneous. 71-Miscellaneous- Irrecoverable Loans to displaced persons written off. 71-Miscellaneous- Expenditure on displaced persons. FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 3,55,91,000 1,75,99,000 5,31,90,000 109-Capital Outlay on Other Works-Expenditure on displaced persons. Public Debt. Loans for displaced persons. Loans and Advances by State/Union Territory Governments. Loans and Advances to displaced persons K-Extraordinary Items. 78-Pre-partition Payments 1,000 1,000 78A-Expenditure connected with the National Emergency 1,14,51,000 1,14,51,000 EE-Capital Account of Multipurpose River Schemes, Irrigation and Electricity Schemes outside the Revenue Account. 98-Capital Outlay on 3,19,45,000 3,19,45,000 Multipurpose River Schemes- Damodar Valley Project. FF-Capital Accout of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account 103-Capital Outlay on Public Works. 2,22,54,000 5,000 2,22,59,000 II-Miscellaneous Capital Account outside the Revenue Account 124-Capital Outlay on Schemes of Government Trading 1,31,00,000 1,31,00,000 Public Debt Permanent Debt Floating Debt Loans from Central Government (excluding loans for Community Development Projects, etc., and displaced persons). 9,73,60,000 9,73,60,000 Other Loans Loans and Advances by State/Union Territory Governments. Loans and Advances by State/Union Territory Governments. 2,79,92,000 2,79,92,000 Total 1,02,50,89,000 21,30,91,000 1,23,81,80,000

Act Metadata
  • Title: West Bengal Appropriation (Vote On Account) Act, 1969
  • Type: S
  • Subtype: Bengal
  • Act ID: 15221
  • Digitised on: 13 Aug 2025