West Bengal Gramdan (Repealing) Act, 1979
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Gramdan (Repealing) Act, 1979 43 of 1979 [08 April 1980] CONTENTS 1. Short title 2. Repeal of West Ben. Act XXVII of 1964 West Bengal Gramdan (Repealing) Act, 1979 43 of 1979 [08 April 1980] PREAMBLE An Act to repeal the West Bengal Gramdan Act, 1964. Whereas it is expedient to repeal the West Bengal Gramdan Act, 1964; (West Ben. Act XXVII of 1964.) It is hereby enacted in the Thirtieth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, Part IV of the 30th August, 1979, page 1664; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 11th September, 1979. 1. Short title :- This Act may be called the West Bengal Gramdan (Repealing) Act, 1979. 2. Repeal of West Ben. Act XXVII of 1964 :- The West Bengal Gramdan Act, 1964 is hereby repealed.
Act Metadata
- Title: West Bengal Gramdan (Repealing) Act, 1979
- Type: S
- Subtype: Bengal
- Act ID: 15338
- Digitised on: 13 Aug 2025