West Bengal Land Reforms And Tenancy Tribunal Rules, 1997

S Bengal 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Land Reforms and Tenancy Tribunal Rules, 1997 CONTENTS 1. Short title and commencement 2. Definitions 3. Filling of application under section 6 or section 10 4. Procedure for transfer or proceedings 5 . Procedure for transfer of records from High Court to Tribunal under section 9 6. Reconstruction of records 7. Procedure of work 8. Execution of orders West Bengal Land Reforms and Tenancy Tribunal Rules, 1997 In exercise of the power conferred by section 20 of the West Bengal Land Reforms and Tenancy Tribunal Act, 1997 (W.B. Act XXV of 1997), the Governor is pleased hereby to make the following rules 1. Short title and commencement :- 2. Definitions :- 3. Filling of application under section 6 or section 10 :- 4. Procedure for transfer or proceedings :- 5. Procedure for transfer of records from High Court to Tribunal under section 9 :- 6. Reconstruction of records :- 7. Procedure of work :- 8. Execution of orders :-

Act Metadata
  • Title: West Bengal Land Reforms And Tenancy Tribunal Rules, 1997
  • Type: S
  • Subtype: Bengal
  • Act ID: 15361
  • Digitised on: 13 Aug 2025