West Bengal Municipal Employees (Compulsory Retirement) Repealing Act, 1978

S Bengal 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com WEST BENGAL MUNICIPAL EMPLOYEES (COMPULSORY RETIREMENT) REPEALING ACT, 1978 9 of 1978 [28th March, 1978] CONTENTS 1. Short title and commencement 2. Repeal of West Ben., Act 2 of 1976 3. Repeal WEST BENGAL MUNICIPAL EMPLOYEES (COMPULSORY RETIREMENT) REPEALING ACT, 1978 9 of 1978 [28th March, 1978] An Act to repeal the West Bengal Municipal Employees (Compulsory Retirement) Act, 1976. WHEREAS it is considered proper to repeal the West Bengal Municipal Employees (Compulsory Retirement) Act, 1976; It is hereby enacted as follows: 1. Short title and commencement :- (1) This Act may be called the West Bengal Municipal Employees (Compulsory Retirement) Repealing Act, 1978. (2) It shall be deemed to have come into force on the 23rd day of December. 1977. 2. Repeal of West Ben., Act 2 of 1976 :- The West Bengal Municipal Employees (Compulsory Retirement) Act, 1976, is hereby repealed. 3. Repeal :- The West Bengal Municipal Employees (Compulsory Retirement) Repealing Ordinance, 1977, shall stand repealed.

Act Metadata
  • Title: West Bengal Municipal Employees (Compulsory Retirement) Repealing Act, 1978
  • Type: S
  • Subtype: Bengal
  • Act ID: 15396
  • Digitised on: 13 Aug 2025