West Bengal Settled Estates (Repealing) Act, 1973
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Settled Estates (Repealing) Act, 1973 26 of 1973 [09 May 1973] CONTENTS 1. Short title 2. Repeal of Ben. Act III of 1904 West Bengal Settled Estates (Repealing) Act, 1973 26 of 1973 [09 May 1973] PREAMBLE An Act to repeal the Bengal Settled Estates Act, 1904. Whereas it is expedient to repeal the Bengal Settled Estates Act, 1904 (Ben. Act III of 1904.); It is hereby enacted in the Twenty-fourth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, Part IV A of the 5th January, 1973, page 74; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on 27th February, 1973. 1. Short title :- This Act may be called the West Bengal Settled Estates (Repealing) Act, 1973. 2. Repeal of Ben. Act III of 1904 :- The Bengal Settled Estates Act, 1904, is hereby repealed.
Act Metadata
- Title: West Bengal Settled Estates (Repealing) Act, 1973
- Type: S
- Subtype: Bengal
- Act ID: 15460
- Digitised on: 13 Aug 2025