West Bengal Valuation Board (Registration Of Valuer-Surveyor) Rules, 1993

S Bengal 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Valuation Board (Registration of Valuer- Surveyor) Rules, 1993 CONTENTS 1. Short title and commencement 2. Definitions 3. Maintenance of register of registered valuer-surveyors 4. Period of validity of registration 5. Renewal of registration 6. Qualifications for registration Disqualifications for registration. Qualifications for registration 8. Procedure of registration 9. Form of certificate 10. Undertaking by valuer-surveyor 11. Form of undertaking 12. Code of conduct 13. Remuneration of valuer-surveyor 14. Form of register of registered valuer-surveyor 15. Termination of registration West Bengal Valuation Board (Registration of Valuer- Surveyor) Rules, 1993 In exercise of the power conferred by section 28 of "the West Bengal Valuation Board Act, 1978" (West Ben. Act LVII of 1978), the Governor is pleased hereby to make the following rules:- 1. Short title and commencement :- 2. Definitions :- 3. Maintenance of register of registered valuer-surveyors :- 4. Period of validity of registration :- 5. Renewal of registration :- 6. Qualifications for registration :- Disqualifications for registration. Qualifications for registration :- 8. Procedure of registration :- 9. Form of certificate :- 10. Undertaking by valuer-surveyor :- 11. Form of undertaking :- 12. Code of conduct :- 13. Remuneration of valuer-surveyor :- 14. Form of register of registered valuer-surveyor :- 15. Termination of registration :-

Act Metadata
  • Title: West Bengal Valuation Board (Registration Of Valuer-Surveyor) Rules, 1993
  • Type: S
  • Subtype: Bengal
  • Act ID: 15502
  • Digitised on: 13 Aug 2025