West Bengal Valuation Board (Valuation Of Land And Buildings) Rules, 1984
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com West Bengal Valuation Board (Valuation of Land and Buildings) Rules, 1984 CONTENTS CHAPTER 1 :- Preliminary CHAPTER 2 :- Preparation of Valuation List CHAPTER 3 :- Review CHAPTER 4 :- Requirements SCHEDULE 1 :- Register for Review Application under section 14 of the West Bengal Valuation Board Act, 1978 SCHEDULE 2 :- SCHEDULE SCHEDULE 3 :- Order Sheet hearing Assessment Objection Case SCHEDULE 4 :- SCHEDULE West Bengal Valuation Board (Valuation of Land and Buildings) Rules, 1984 In exercise of the power conferred by section 28 of 4[the West Bengal Valuation Board Act, 1978] (West Ben. Act LVII of 1978), the Governor is pleased hereby to make the following rules CHAPTER 1 Preliminary CHAPTER 2 Preparation of Valuation List CHAPTER 3 Review CHAPTER 4 Requirements SCHEDULE 1 Register for Review Application under section 14 of the West Bengal Valuation Board Act, 1978 SCHEDULE 2 SCHEDULE SCHEDULE 3 Order Sheet hearing Assessment Objection Case SCHEDULE 4 SCHEDULE
Act Metadata
- Title: West Bengal Valuation Board (Valuation Of Land And Buildings) Rules, 1984
- Type: S
- Subtype: Bengal
- Act ID: 15503
- Digitised on: 13 Aug 2025