Wireman (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Wireman (Class-III) (Panchayat Service) Recruitment Rules, 1998 CONTENTS 1. Rule 2. Rule 3. Rule 4. Rule 5. Rule 6. Rule 7. Rule Wireman (Class-III) (Panchayat Service) Recruitment Rules, 1998 In exercise of the powers conferred by Sec. 227 read with Sec. 274 of the Gujarat Panchayats Act, 1993 (Guj. 18 of 1993) and in supersession of all the rules made in this behalf, the Government of Gujarat hereby makes the following r.ules to provide for regulating recruitment to the post of Wireman (Class-III) (Panchayat Service), namely: 1. Rule :- These rules may be called the Wireman (Class-III) (Panchayat Service) Recruitment Rules, 1998. 2. Rule :- Appointment to the post of Wireman (Class-III) (Panchayat Service) shall be made be direct selection. 3. Rule :- To be eligible for appointment by direct selection to the post mentioned in Rule 2, a candidate shall (a) not be less than 18 years and not more than 25 years of age; (b) possess Second Class Wireman's Certificate of the Licensing Board of the Government of Gujarat or an equivalent qualification recognised by Government, and (c) have adequate knowledge of Gujarati and Hindi. 4. Rule :- A candidate appointed by direct selection shall be on probation for a period of one year. 5. Rule :- A candidate appointed by direct selection shall be required to undergo such training for such period and pass such post-training examination as may be prescribed by the Government. 6. Rule :- A selected candidate shall be required to pass the departmental examination and an examination in Gujarati or Hindi or both as may be prescribed by the Government. 7. Rule :- A candidate appointed by direct selection shall be required to furnish a security and surety bond in such form for such amount and for such period as may be prescribed by the Government.

Act Metadata
  • Title: Wireman (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
  • Type: S
  • Subtype: Gujarat
  • Act ID: 17773
  • Digitised on: 13 Aug 2025