Girish Chander Raina Vs Smt. Sushma Sharma

Jammu & Kashmir High Court 5 Jun 2008 Petition under Section 561-A No. 112 of 2006 (2008) 06 J&K CK 0045
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Petition under Section 561-A No. 112 of 2006

Hon'ble Bench

Sunil Hali, J

Advocates

Virender Bhat, for the Appellant; V.B. Gupta, for the Respondent

Final Decision

Allowed

Acts Referred
  • Criminal Procedure Code, 1973 (CrPC) - Section 561A
  • Ranbir Penal Code, 1989 - Section 406

Judgement Text

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Case Metadata
  • Ck Citation: (2008) 06 J&K CK 0045
  • Coram: Sunil Hali, J
  • Bench: Single Bench
  • Advocates: Virender Bhat, for the Appellant; V.B. Gupta, for the Respondent
  • Result: Allowed
Referenced Acts & Sections
  • Criminal Procedure Code, 1973 (CrPC) - Section 561A
  • Ranbir Penal Code, 1989 - Section 406
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