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Shadab Vs ITO

Case No: Income Tax Appeal No. 2543/Del Of 2018

Date of Decision: June 17, 2019

Acts Referred: Income Tax Act, 1961 — Section 133, 133(6), 234A, 234B, 234C

Hon'ble Judges: H.S. Sidhu, J; B.R.R. Kumar (AM)

Bench: Division Bench

Advocate: Rohit Tiwari, N.K. Bansal

Final Decision: Allowed

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Judgement