Mr. Piyush Joshi Vs The Competition Commission Of India & Ors

National Company Law Appellate Tribunal New Delhi 2 Jul 2019 TA (AT) (Competition) No. 32 Of 2017, Old Appeal No. 43 Of 2016 (2019) 07 NCLAT CK 0006
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

TA (AT) (Competition) No. 32 Of 2017, Old Appeal No. 43 Of 2016

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J

Advocates

Piyush Joshi, Gaurav Gupta, Navdeep Singh Suhag, Rajshekhar Rao, Anandh Vanakataramani, Sagardeep Rathi, Sakhsi Agarwal, Swati Bala

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 4, 4(1), 5, 5(a), 5(b), 5(c), 6, 6(1), 6(2), 6(6), 6(7), 6(8), 15(b), 19, 20, 20(4), 26(2), 26(6), 27(2), 27(6), 28(2), 28(6), 29, 29(1), 29(1A), 29(2), 29(3), 29(4), 29(6), 30, 30(2), 30(2), 30(3), 30(4), 30(5), 30(6), 30(29), 31, 31(2), 31(2A), 31(3), 31(4), 31(5), 31(6), 31(8), 31(9), 32(2), 32(6), 33(2), 33(6), 38(2), 38(6), 39(2), 39(6), 42A, 43(2), 43(6), 43A(2), 43(6), 44(2), 44(6), 45(2), 45(6), 46(2), 46(6), 53A, 53A(a), 53A(1)(a), 53B, 53B(2), 53N, 53Q(2)
  • Income-tax Act, 1961 - Section 10(23FB), 115AD
  • Competition Commission Of India (Procedure In Regard To The Transaction Of Business Relating To Combinations) Regulations, 2011 - Regulation 13(1B)

Judgement Text

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