N. Sankaranarayanan Vs Aruna Theatres & Enterprises Pvt Ltd. & Ors

National Company Law Appellate Tribunal New Delhi 23 Jan 2018 Company Appeal (AT) No. 340 Of 2017 (2018) 01 NCLAT CK 0001
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) No. 340 Of 2017

Hon'ble Bench

A.I.S. Cheema, J; Balvinder Singh, Member (Technical)

Advocates

Soaumik Ghosal, Gaurav Singh, S. Gowthaman, M. Venmani, Ramakrishnan Viraraghavan, Uttara Babbar

Final Decision

Disposed Off

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 01 NCLAT CK 0001
  • Coram: A.I.S. Cheema, J; Balvinder Singh, Member (Technical)
  • Bench: Division Bench
  • Advocates: Soaumik Ghosal, Gaurav Singh, S. Gowthaman, M. Venmani, Ramakrishnan Viraraghavan, Uttara Babbar
  • Result: Disposed Off
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