M/s. Therm Flow Engineers Vs Mr. Bhavesh Narumalani & Anr

National Company Law Appellate Tribunal New Delhi 22 Dec 2017 Company Appeal (AT) No. 159, 198 Of 2017
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) No. 159, 198 Of 2017

Hon'ble Bench

S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Balvinder Singh, Member(Technical)

Advocates

Ashok Lal Bhai, Arvind Kumar, Hena George, Purti Marwaha Gupta, Krishnendu Datta, Prachi Johri, Malvika Awasthi

Final Decision

Dismissed

Acts Referred

Companies Act, 1956 — Section 397, 398, 402#Companies Act, 2013 — Section 241, 399

Judgement Text

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Case Metadata
  • Coram: S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Balvinder Singh, Member(Technical)
  • Bench: Full Bench
  • Advocates: Ashok Lal Bhai, Arvind Kumar, Hena George, Purti Marwaha Gupta, Krishnendu Datta, Prachi Johri, Malvika Awasthi
  • Result: Dismissed
Referenced Acts & Sections

Companies Act, 1956 — Section 397, 398, 402#Companies Act, 2013 — Section 241, 399